Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 12] [Entire Act] State of Odisha - Subsection Section 12(2) in Orissa Education Act, 1969 (2)The provisions contained in the Orissa Local Fund Audit Act, 1948 (Orissa Act 5 of 1948) shall, mutatis mutandis, apply for the purposes of audit of the accounts of aided educational institutions:
