Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Madhya Pradesh High Court

Prince @ Raj @ Buchi Sondhia vs The State Of Madhya Pradesh on 19 October, 2020

Author: Mohammed Fahim Anwar

Bench: Mohammed Fahim Anwar

                                                                      1                            MCRC-39484-2020
                                            The High Court Of Madhya Pradesh
                                                      MCRC-39484-2020
                                              (PRINCE @ RAJ @ BUCHI SONDHIA Vs THE STATE OF MADHYA PRADESH)

                                    1
                                    Jabalpur, Dated : 19-10-2020
                                          Heard through Video Conferencing.
                                          Shri Akhil Singh, counsel for the applicant.
                                          Shri Kunwar Singh Patel, Panel Lawyer for respondent/ State.

Learned counsel for the State submits that X-ray report is not attached with the case diary.

He is directed to procure the same before next date of hearing. List the case in the next week.

(MOHD. FAHIM ANWAR) JUDGE kkc Signature Not Verified SAN Digitally signed by KRISHAN KUMAR CHOUKSEY Date: 2020.10.19 16:54:23 IST