Madhya Pradesh High Court
Prince @ Raj @ Buchi Sondhia vs The State Of Madhya Pradesh on 19 October, 2020
Author: Mohammed Fahim Anwar
Bench: Mohammed Fahim Anwar
1 MCRC-39484-2020
The High Court Of Madhya Pradesh
MCRC-39484-2020
(PRINCE @ RAJ @ BUCHI SONDHIA Vs THE STATE OF MADHYA PRADESH)
1
Jabalpur, Dated : 19-10-2020
Heard through Video Conferencing.
Shri Akhil Singh, counsel for the applicant.
Shri Kunwar Singh Patel, Panel Lawyer for respondent/ State.
Learned counsel for the State submits that X-ray report is not attached with the case diary.
He is directed to procure the same before next date of hearing. List the case in the next week.
(MOHD. FAHIM ANWAR) JUDGE kkc Signature Not Verified SAN Digitally signed by KRISHAN KUMAR CHOUKSEY Date: 2020.10.19 16:54:23 IST