Calcutta High Court
Bridge Oil Ltd vs The Owners & Part. Int. Ves. M. V. Blue ... on 21 June, 2021
Author: Shekhar B. Saraf
Bench: Shekhar B. Saraf
OD-26
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Admiralty Jurisdiction
ORIGINAL SIDE
[Via Video Conference]
AS/15/2006
IA NO: GA/1/2006 (Old No.: GA/3912/2006)
BRIDGE OIL LTD.
Versus
THE OWNERS & PART. INT. VES. M. V. BLUE STAR
BEFORE:
The Hon'ble JUSTICE SHEKHAR B. SARAF
Date : 21st June, 2021.
Appearance:
Mr. Amitava Majumdar, Adv.
...for the plaintiff The Court : Mr. Amitava Majumdar, learned counsel appearing on behalf of the plaintiff submits that this is a very old matter and no instructions have been received by him from his clients. To the best of his memory this matter was settled out of Court long back.
In light of the above submission, this matter is treated as disposed of. The department is directed to strike off the suit from the ledger forthwith. The department and all parties to act on a server copy of this order.
(SHEKHAR B. SARAF, J.) TO/S.Bag