Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Maharashtra - Subsection

Section 42(7) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(7)The reservation of offices of Presidents (other than the reservation for women] shall cease to have effect on the expiration of the period specified in article 334 of the Constitution of India.