Supreme Court - Daily Orders
Sou. Shubhangi Nikhil Erandole vs Nikhil Siddappa Erandole on 10 January, 2020
ITEM NO.80 REGISTRAR COURT. 1 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE
Transfer Petition(s)(Civil) No(s). 2525/2019
SOU. SHUBHANGI NIKHIL ERANDOLE Petitioner(s)
VERSUS
NIKHIL SIDDAPPA ERANDOLE Respondent(s)
(IA No.160769/2019-STAY APPLICATION
IA No. 160769/2019 - STAY APPLICATION)
Date : 10-01-2020 These matters were called on for hearing today.
For Petitioner(s)
Mr. Charudatta Vijayrao Mahindrakar, AOR
For Respondent(s)
Mr. Samrat Shinde, Adv.
Mr. Rishi Jain, AOR
UPON hearing the counsel the Court made the following
O R D E R
Sole respondent has filed counter affidavit.
Registry to process the matter for listing before the Hon'ble Court, as per rules.
ANIL LAXMAN PANSARE Registrar Signature Not Verified Digitally signed by Anil Laxman Pansare Date: 2020.01.11 13:41:19 IST Reason: