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Supreme Court - Daily Orders

Sou. Shubhangi Nikhil Erandole vs Nikhil Siddappa Erandole on 10 January, 2020

     ITEM NO.80                          REGISTRAR COURT. 1               SECTION XVI-A

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS


                               BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE

     Transfer Petition(s)(Civil)                 No(s).   2525/2019

     SOU. SHUBHANGI NIKHIL ERANDOLE                                     Petitioner(s)

                                                    VERSUS

     NIKHIL SIDDAPPA ERANDOLE                                           Respondent(s)

     (IA No.160769/2019-STAY APPLICATION
      IA No. 160769/2019 - STAY APPLICATION)

     Date : 10-01-2020 These matters were called on for hearing today.



     For Petitioner(s)
                                        Mr. Charudatta Vijayrao Mahindrakar, AOR

     For Respondent(s)
                                       Mr. Samrat Shinde, Adv.
                                       Mr. Rishi Jain, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Sole respondent has filed counter affidavit.

Registry to process the matter for listing before the Hon'ble Court, as per rules.

ANIL LAXMAN PANSARE Registrar Signature Not Verified Digitally signed by Anil Laxman Pansare Date: 2020.01.11 13:41:19 IST Reason: