Rajasthan High Court - Jodhpur
Mangla Ram vs Sawar Lal Verma on 24 January, 2020
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 371/2019 Mangla Ram
----Petitioner Versus Sawar Lal Verma
----Respondent For Petitioner(s) : None present For Respondent(s) : -
JUSTICE DINESH MEHTA Order 24/01/2020 Nobody appears on behalf of the petitioner.
List this case after four weeks.
(DINESH MEHTA),J 203-Ramesh/-
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