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State of Manipur - Section

Section 14 in Manipur Societies Registration Act, 1989

14. Register of members.

- Every society shall maintain, at its registered office, a register of its members and shall enter therein the following particulars, namely
(a)the name and address of each members ;
(b)the date on which the member was admitted ; and
(c)the date on which a member ceased to be such.