Section 8(2)(b) in Andhra Pradesh (Andhra Area) Inams (Abolition And Conversion Into Ryotwari) Act, 1956

[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

(b)in respect of a period after the commencement of this Act, within sixty days from the date when the rent becomes payable; Or

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