Section 3(3)(iii) in The Central Sales Tax (Orissa) Rules, 1957

[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(3)(iii) in The Central Sales Tax (Orissa) Rules, 1957

(iii)by depositing with the authority to whom an application is made under Sub-section (1) or Sub-section (2) of Section 7. Government Securities for the amount fixed by the said officer.

Legal Document View

Unlock Advanced Research with PRISMAI

State of Odisha - Subsection

Section 3(3)(iii) in The Central Sales Tax (Orissa) Rules, 1957