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State of Rajasthan - Section

Section 35A in The Rajasthan Accounts Service Rules, 1954

35A.

Notwithstanding anything contained in rule 35, a probationer shall be confirmed in his appointment at the end of his period of promotion even if the prescribed Departmental Examination/training/proficiency test in Hindi, if any, are not held during the period of probation laid down in the rules provided:-
(i)he is otherwise fit for confirmation and the,
(ii)period of probation expires on or before the date of publication of this amendment in the Rajasthan Rajpatra.