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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(2) in The Bihar Electricity Regulatory Commission (Licencing for Intra-State Trading in electricity) Regulations, 2007

(2)After considering all the suggestions/objections and hearing, where necessary, the Commission shall issue orders granting a licence in the format in Annexure II.