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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Manipur - Subsection

Section 4(1) in The Manipur Higher Secondary Education Act, 1992

(1)The Government shall, as soon as may be after the commencement of this act, establish by notification a Council to be called the Council of the Higher Secondary Education Manipur for regulation, supervision and development of Higher Secondary Education in accordance with the provisions of this Act.