Gujarat High Court
Commissioner - Central Excise And ... vs Kiri Dyes & Chemicals Ltd - Opponent(S) on 20 April, 2011
Author: Akil Kureshi
Bench: Akil Kureshi
TAXAP/2011/2010 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
TAX APPEAL No. 2011 of 2010
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COMMISSIONER - CENTRAL EXCISE AND CUSTOMS DIV-III -
Appellant(s)
Versus
KIRI DYES & CHEMICALS LTD - Opponent(s)
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Appearance :
MR YN RAVANI for Appellant(s) : 1,
None for Opponent(s) : 1,
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CORAM : HONOURABLE MR.JUSTICE AKIL KURESHI
and
HONOURABLE MS JUSTICE SONIA GOKANI
Date : 20/04/2011
ORAL ORDER
(Per : HONOURABLE MR.JUSTICE AKIL KURESHI) NOTICE returnable on 15/06/011.
(AKIL KURESHI, J.) (SONIA GOKANI, J.) sompura HC-NIC Page 1 of 1 Created On Sat Mar 12 01:21:36 IST 2016