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Gujarat High Court

Commissioner - Central Excise And ... vs Kiri Dyes & Chemicals Ltd - Opponent(S) on 20 April, 2011

Author: Akil Kureshi

Bench: Akil Kureshi

         TAXAP/2011/2010                          1/1                                              ORDER


                      IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                                TAX APPEAL No. 2011 of 2010


         =========================================================
            COMMISSIONER - CENTRAL EXCISE AND CUSTOMS DIV-III -
                                Appellant(s)
                                   Versus
                  KIRI DYES & CHEMICALS LTD - Opponent(s)
         =========================================================
         Appearance :
         MR YN RAVANI for Appellant(s) : 1,
         None for Opponent(s) : 1,
         =========================================================
                           CORAM : HONOURABLE MR.JUSTICE AKIL KURESHI

                                   and

                                   HONOURABLE MS JUSTICE SONIA GOKANI



                                     Date : 20/04/2011


                                         ORAL ORDER

(Per : HONOURABLE MR.JUSTICE AKIL KURESHI) NOTICE returnable on 15/06/011.

(AKIL KURESHI, J.) (SONIA GOKANI, J.) sompura HC-NIC Page 1 of 1 Created On Sat Mar 12 01:21:36 IST 2016