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Madhya Pradesh High Court

Carnet Elias Fernandes vs State Bank Of India on 13 February, 2024

Author: Gurpal Singh Ahluwalia

Bench: Gurpal Singh Ahluwalia

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 22479 of 2023 (CARNET ELIAS FERNANDES AND OTHERS Vs STATE BANK OF INDIA AND OTHERS) Dated : 13-02-2024 Shri Akshat Agrawal - Advocate for petitioners.

List this case before another Bench in which I (Justice G.S.Ahluwalia) am not a Member.

(G.S. AHLUWALIA) JUDGE SR* Digitally signed by SHANU RAIKWAR Date: 2024.02.13 17:49:09 +05'30'