Madhya Pradesh High Court
Carnet Elias Fernandes vs State Bank Of India on 13 February, 2024
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 22479 of 2023 (CARNET ELIAS FERNANDES AND OTHERS Vs STATE BANK OF INDIA AND OTHERS) Dated : 13-02-2024 Shri Akshat Agrawal - Advocate for petitioners.
List this case before another Bench in which I (Justice G.S.Ahluwalia) am not a Member.
(G.S. AHLUWALIA) JUDGE SR* Digitally signed by SHANU RAIKWAR Date: 2024.02.13 17:49:09 +05'30'