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State of Odisha - Section

Section 20 in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

20. Fees.

- Candidates applying for direct recruitment through competitive examination are required to submit their applications for the posts concerned in the prescribed form copies of which will be available from Secretary, Orissa Public Service Commission, on payment.They are also required to deposit in the Treasury a consolidated application and examination fee as may be prescribed by the Commission. They will submit along with their applications the Treasury Chalans showing deposit of the prescribed fee. The application together with the chalans should reach the Secretary to the Commission by such date as may specified by the Commission. The fees are not refundable.Note. - The fees referred to in this rule shall be deposited in Government Treasury or Sub-Treasury under such head of account as may be indicated by the Commission in the advertisement inviting applications for the examination or as otherwise intimated to the candidates by the Commission. The Treasury Chalan in respect of deposit of fees should be enclosed to the application of a candidate.