Bombay High Court
Kiran Gems Private Limited And 2 Ors vs The Union Of India And 4 Ors on 28 October, 2021
Bench: A. A. Sayed, S. G. Dige
12- WPL 15817 of 2021.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) No. 15817 OF 2021
Kiran Gems Private Limited
and Ors. ...Petitioners
Vs.
The Union of India and Ors. ...Respondents
Mr. Vikram Ankani, Senior Advocate a/w. Mr. Mayank Jain a/w. Roshil Nichani i/b. Khaintan & Co. for the Petitioners. Mr.P. S. Jetly, Senior Advocate a/w. Ms. Sangeeta Yadav for Respondent Nos.1 to 4 Mr.Anirban Sen a/w. Mr. Jash Shah i/b. M/s. Hariani & Co. for Respondent No.5 CORAM : A. A. SAYED & S. G. DIGE, JJ DATED : 28TH OCTOBER, 2021 P.C.:
. Stand over to 22nd November, 2021.
(S. G. DIGE, J.) (A. A. SAYED, J.)
V A Tikam 1/1
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