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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

NCT Delhi - Subsection

Section 8(2)(b) in Delhi Motor Accidents Claims Tribunal Rules, 2008

(b)all the documents and affidavits for the proof thereof, and affidavits in support of all facts on which the applicant relies in context of his/her claim, entered in a properly prepared list of documents and affidavits: