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[Cites 0, Cited by 0] [Section 114(2)] [Section 114] [Entire Act]

State of Uttarakhand - Subsection

Section 114(2)(C) in Uttarakhand Panchayati Raj Act, 2016

(C)The punishment of officers and other servants employed with the Zila Panchayat or with any Kshettra Panchayat including appeals from orders or punishment, the powers of revision, if any, of appellate orders and suspension pending enquiry shall be regulated by rules;