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State of Uttar Pradesh - Section

Section 628A in The General Rules (Civil), 1957

628A. [ Appointment of paid apprentices. [Added by Notification No. 421/VIII-b-220, dated 29-12-1962, published in the U. P. Gazette, Part II, dated 26th October, 1963.]

- All appointments of paid apprentices shall be made in order of merit from amongst the candidates, who have been successful at the competitive examination for ministerial staff.]