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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Andhra Pradesh - Subsection

Section 23(7) in Andhra Pradesh Legal Metrology (Enforcement) Rules, 2011

(7)The Controller or any Legal Metrology officer may also require the production of every document or other record or information relating to the weight or measure or pre-packaged commodity and the person having the custody of such weight or measure or pre-packaged commodity shall comply with such requisition.