Calcutta High Court
Paramanand Agarwalla & Ors vs Sudera Enterprises Pvt. Ltd. & Anr on 1 September, 2008
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
CS No. 601 of 1989
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
PARAMANAND AGARWALLA & ORS
Versus
SUDERA ENTERPRISES PVT. LTD. & ANR.
Appearance
Mr. Arindam Mukherjee, Advocate
Mr. Jaydip Kar, Advocate
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : 1st September, 2008.
The Court : Let the matter stand over for a fortnight since the defendants want to take exception to the accounts filed and copies of the accounts have been furnished in the last week.
(SANJIB BANERJEE, J.) sg.