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Union of India - Section

Section 56 in Finance (No. 2) Act, 2014

56. Amendment of section 194A.

- In section 194A of the Income-tax Act, in sub-section (3), after clause (x), the following clause shall be inserted with effect from the 1st day of October, 2014, namely:-"(xi) to any income by way of interest referred to in clause (23FC) of section 10.".