Patna High Court - Orders
Nagendra Kumar Sharma & Anr vs The State Of Bihar & Ors on 13 July, 2018
Bench: Chief Justice, Rajeev Ranjan Prasad
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.809 of 2012
In
Civil Writ Jurisdiction Case No.18813 of 2010
======================================================
BIHAR STATE NON FORMAL CUM SPE
... ... Petitioner/s
Versus
THE STATE OF BIHAR & ORS
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 1312 of 2018
======================================================
Nawal Kishor Mishra & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2452 of 2017
======================================================
Shyam Narayan Mandal & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5230 of 2018
======================================================
Mukhtar Alam & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 143 of 2018
In
Letters Patent Appeal No.1489 of 2011
======================================================
Rekha Kumari & Ors
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
2/108
... ... Petitioner/s
Versus
The State Of Bihar, Through Mr. Anjani Kumar Singh, The Chief Secretary,
Old Secretariat, Patna & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2940 of 2018
======================================================
Lalan Prasad Chaudhary & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3596 of 2018
======================================================
Pramod Kumar Das & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 187 of 2017
In
Civil Writ Jurisdiction Case No.12545 of 2014
======================================================
Sanjay Kumar & Anr
... ... Petitioner/s
Versus
Mr. Anjani Kumar Singh, Chief Secretary, The State Of Bihar, Old
Secretariat, Patna & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 209 of 2018
In
Civil Writ Jurisdiction Case No.4881 of 2014
======================================================
Rajeev Ranjan Arya
... ... Petitioner/s
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
3/108
Versus
Mr. Anjani Kumar Singh, Chief Secretary, Old Secretariat, Bihar, Patna & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 214 of 2018
In
Miscellaneous Jurisdiction Case No.1883 of 2017
======================================================
Budhdeo Singh & Ors
... ... Petitioner/s
Versus
Mr. Anjani Kumar Sinha, The Chief Secretary, Government Of Bihar, Patna &
Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 229 of 2017
In
Civil Writ Jurisdiction Case No.16873 of 2014
======================================================
Bachchi Devi & Ors
... ... Petitioner/s
Versus
Mr. Anjani Kumar Singh, The State Of Bihar Through The Chief Secretary,
Old Secretariat, Patna & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 252 of 2017
In
Civil Writ Jurisdiction Case No.21107 of 2013
======================================================
Kumari Nirmala Devi & Ors
... ... Petitioner/s
Versus
Mr. Anjani Kumar Singh, Through The Chief Secretary, State Of Bihar, Old
Secretariat, Patna & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 250 of 2017
In
Civil Writ Jurisdiction Case No.6177 of 2016
======================================================
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
4/108
Lallan Prasad & Ors
... ... Petitioner/s
Versus
Mr. Anjani Kumar Singh, The State Of Bihar Through The Chief Secretary,
Old Secretariat, Patna & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 243 of 2018
In
Civil Writ Jurisdiction Case No.64 of 2017
======================================================
Shaligram Prasad Singh & Ors
... ... Petitioner/s
Versus
The State Of Bihar The Chief Secretary Govt. Of Bihar, Patna, Namely
Anjani Kumar Singh & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3242 of 2017
======================================================
Satya Narayan Roy & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 385 of 2017
In
Civil Writ Jurisdiction Case No.16729 of 2014
======================================================
Birendra Singh & Anr
... ... Petitioner/s
Versus
Mr. Anjani Kumar Singh, The State Of Bihar Through The Chief Secretary,
Old Secretariat, Patna & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 384 of 2017
In
Civil Writ Jurisdiction Case No.16538 of 2012
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
5/108
======================================================
Narendra Kumar Shrivastav & Ors
... ... Petitioner/s
Versus
Mr. Anjani Kumar Singh, The State Of Bihar Through The Chief Secretary,
Old Secretariat, Patna & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2948 of 2017
======================================================
Devendra Pandey & Anr
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 369 of 2018
In
Civil Writ Jurisdiction Case No.15214 of 2015
======================================================
Renu Sinha
... ... Petitioner/s
Versus
The State Of Bihar Through Its Commissioner Cum Secretary, Education
Department, Government Of Bihar, Patna & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 399 of 2018
In
Civil Writ Jurisdiction Case No.19486 of 2016
======================================================
Ram Injor Singh & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 404 of 2018
In
Letters Patent Appeal No.1489 of 2011
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
6/108
======================================================
Sudhir Kumar Singh & Ors
... ... Petitioner/s
Versus
The State Of Bihar, Through Mr. Anjani Kumar Singh, The Chief Secretary,
Old Secretariat, Patna & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4885 of 2018
======================================================
Kiran Kumari & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12977 of 2014
======================================================
Sunil Kumar Jha & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5647 of 2016
======================================================
Kiran Sinha @ Kiran Kumari
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4611 of 2017
======================================================
Indu Sinha & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
7/108
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 550 of 2018
In
Civil Writ Jurisdiction Case No.314 of 2012
======================================================
Vinay Kumar Tiwary
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4622 of 2018
======================================================
SUDHANSHU THAKUR & ORS
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4633 of 2017
======================================================
Jagjivan Ram & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4530 of 2018
======================================================
Mira Gupta & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5088 of 2018
======================================================
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
8/108
Urmila Kumari @ Urmila Devi & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4777 of 2017
======================================================
Rajkishore Chaubey & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 597 of 2018
In
Letters Patent Appeal No.1489 of 2011
======================================================
Sanjeeta Kumari & Ors
... ... Petitioner/s
Versus
The State Of Bihar, Through Mr. Anjani Kumar Singh, The Chief Secretary,
Old Secretariat, Patna & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4915 of 2018
======================================================
Ashwini Kumar Jha
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4799 of 2018
======================================================
Dinesh Prasad Singh @ Dinesh Singh
... ... Petitioner/s
Versus
The State Of Bihar & Ors
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
9/108
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4335 of 2018
======================================================
Jay Shankar Ram
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5509 of 2016
======================================================
Biku Chaupal & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5795 of 2018
======================================================
Mahatam Sah & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 3766 of 2017
======================================================
Baleshwar Prasad Yadav & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4317 of 2018
======================================================
Devendra Choudhary & Anr
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
10/108
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4952 of 2017
======================================================
Uma Kumari
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4217 of 2017
======================================================
Santosh Kumar Chandan & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 691 of 2018
In
Civil Writ Jurisdiction Case No.19569 of 2011
======================================================
Navin Kumar & Ors
... ... Petitioner/s
Versus
The State Of Bihar, Through Mr. R. K. Mahajan, The Commissioner Cum
Secretary, Human Resources Development, Govt. Of Bihar, Patna & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5200 of 2018
======================================================
Kalanand Yadav & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
11/108
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4465 of 2017
======================================================
Pushpa Kumari @ Pushpa Devi
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4855 of 2018
======================================================
Sarwa Nand Prasad Singh & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4895 of 2018
======================================================
Kusheshwar Prasad Yadav & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5034 of 2018
======================================================
Dhirjawati Devi @ Dhirjawati Kumari & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5572 of 2018
======================================================
Shambhu Nath Singh & Anr
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
12/108
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4641 of 2018
======================================================
Amrendra Kumar
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6068 of 2018
======================================================
Amrita Pradhan & Anr
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6707 of 2017
======================================================
Ramakant Yadav & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6540 of 2016
======================================================
Deepak Kumar Sharma
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
13/108
Civil Writ Jurisdiction Case No. 5893 of 2017
======================================================
Nilam Devi & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4523 of 2018
======================================================
Parmanand Mahto & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4574 of 2018
======================================================
Dinesh Kumar Deepak & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6656 of 2018
======================================================
Neelu Kumari & Anr
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 4875 of 2018
======================================================
Ramanuj Prasad & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
14/108
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5508 of 2018
======================================================
Ram Narayan Yadav
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5311 of 2017
======================================================
Murari Prasad Singh & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5010 of 2018
======================================================
Nutan Devi & Anr
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5128 of 2017
======================================================
Mamta Rani & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Letters Patent Appeal No. 588 of 2017
In
Miscellaneous Jurisdiction Case No.4208 of 2016
======================================================
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
15/108
Anaupcharik Shiksha Anudeshak Seva Sangathan & Ors
... ... Appellant/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7130 of 2018
======================================================
Mukhdeo Yadav & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7713 of 2016
======================================================
Ashok Kumar Jha
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6002 of 2017
======================================================
Kailash Paswan & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5002 of 2018
======================================================
Niranjan Chaudhary & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
16/108
with
Civil Writ Jurisdiction Case No. 5922 of 2018
======================================================
Rajendra Yadav
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5300 of 2018
======================================================
Sangeeta Devi
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7195 of 2016
======================================================
Jeetendra Kumar Jha & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7617 of 2018
======================================================
Lalita Devi & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5618 of 2018
======================================================
Shyam Karan Ray & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
17/108
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1005 of 2017
In
Civil Review No.52 of 2012
======================================================
Ashok Kumar Arvind
... ... Petitioner/s
Versus
The State Of Bihar Through Sri R. K. Mahajan, Its Secretary, Education
Department & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5286 of 2018
======================================================
Pradeep Kumar Mandal & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5676 of 2018
======================================================
Nand Kishori Devi & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5823 of 2018
======================================================
Murlidhar Sah
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5452 of 2018
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
18/108
======================================================
Shiv Shankar Kumar Suman & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6397 of 2018
======================================================
Urmila Devi
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5974 of 2018
======================================================
Ashok Kumar Priyadarshi & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 5846 of 2018
======================================================
Shiv Prasad Yadav & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6499 of 2018
======================================================
Uday Shankar Giri & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
19/108
======================================================
with
Civil Writ Jurisdiction Case No. 7881 of 2016
======================================================
Sanjay Kumar Mishra
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7610 of 2018
======================================================
Binod Kumar Jha & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8927 of 2016
======================================================
Awadh Kishore & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6934 of 2018
======================================================
Rameshwar Yadav & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6855 of 2017
======================================================
Kumari Manju Sinha & Ors
... ... Petitioner/s
Versus
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
20/108
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8381 of 2018
======================================================
Smt. Uma Kumari Alias Uma Mishra
... ... Petitioner/s
Versus
The State Of Bihar & Anr
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6398 of 2018
======================================================
Rinki Kumari
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8433 of 2018
======================================================
Rangina Devi & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7170 of 2018
======================================================
Dinesh Kumar Das & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7321 of 2018
======================================================
Dinesh Kumar Singh & Ors
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
21/108
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6654 of 2018
======================================================
Anil Kumar Mishra & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8218 of 2016
======================================================
Raj Kumar Lal & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8095 of 2016
======================================================
Ajay Kumar Gupta
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7794 of 2018
======================================================
Hemant Prasad Rao & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
22/108
Civil Writ Jurisdiction Case No. 6957 of 2018
======================================================
Sunita Kumari
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6794 of 2018
======================================================
Jagdish Ray & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6981 of 2018
======================================================
Gagan Kumar Paswan & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8601 of 2018
======================================================
Rabindra Kumar Singh & Ors
... ... Petitioner/s
Versus
The State Of Bihar Through The Chief Secretary, Old Secretariat,
Government Of Bihar, Patna & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6228 of 2018
======================================================
Prabhas Kumar Rajak & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
23/108
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6050 of 2017
======================================================
Md. Akhtar Alam
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6376 of 2018
======================================================
Shivnandan Kumar @ Shivnandan Kumar Gupta & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7292 of 2018
======================================================
Ashok Kumar Mishra
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8741 of 2018
======================================================
Kumari Rita Rai @ Smt. Rita Rai & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6282 of 2017
======================================================
Ashok Kumar & Ors
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
24/108
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6394 of 2018
======================================================
Seema Kumari Bhagat & Anr
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6820 of 2018
======================================================
Sunil Kumar & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8783 of 2016
======================================================
Lakshmi Devi
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6728 of 2018
======================================================
Ramdeo Yadav
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
25/108
Civil Writ Jurisdiction Case No. 8853 of 2018
======================================================
Anju Kumari @ Anju Singh
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6921 of 2018
======================================================
Manorama Devi & Anr
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6550 of 2018
======================================================
Yogendra Prasad Yadav & Anr
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7163 of 2018
======================================================
Sudhir Kumar Mandal & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8479 of 2016
======================================================
Md. Nasim Akhter
... ... Petitioner/s
Versus
The State Of Bihar & Ors
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
26/108
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8754 of 2016
======================================================
Priya Ranjan Kumar
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6632 of 2018
======================================================
Rekha Gupta @ Rekha Devi & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6736 of 2018
======================================================
Arvind Kumar & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7344 of 2018
======================================================
Harihar Rabidas @ Harihar Ravidas
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8501 of 2016
======================================================
Alok Kumar & Anr
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
27/108
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7619 of 2018
======================================================
Renu Singh & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7689 of 2018
======================================================
Md. Quamar Alam Rizvi & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6958 of 2018
======================================================
Navin Kumar @ Navin Kumar Singh & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8746 of 2016
======================================================
Peer Hadi Hassan & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
28/108
Miscellaneous Jurisdiction Case No. 1923 of 2016
In
Civil Writ Jurisdiction Case No.8418 of 2010
======================================================
Vibha Devi & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1921 of 2016
In
Civil Writ Jurisdiction Case No.8418 of 2010
======================================================
Satendra Rai & Ors.
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7850 of 2018
======================================================
Pradip Kumar @ Pradip Kumar Sah & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7186 of 2018
======================================================
Sindhu Kumari & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8862 of 2016
======================================================
Gauri Shankar Paswan & Ors
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
29/108
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8522 of 2016
======================================================
Saroj Devi @ Saroj Kumari
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 6922 of 2018
======================================================
Vishwambhar Paswan & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9457 of 2018
======================================================
Shambhu Prasad @ Shambhu Kumar Singh & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9060 of 2016
======================================================
Surendra Ram
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
30/108
Civil Writ Jurisdiction Case No. 9458 of 2016
======================================================
Dinesh Ray
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9118 of 2016
======================================================
Bipin Kumar Singh
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9095 of 2016
======================================================
Manikant Chaudhary
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9302 of 2016
======================================================
Sanjay Kumar Singh
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9501 of 2016
======================================================
Kusheshwar Paswan
... ... Petitioner/s
Versus
The State Of Bihar & Ors
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
31/108
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9127 of 2016
======================================================
Sikandar Kumar Chaudhary
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9342 of 2016
======================================================
Kusheshwar Mandal & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1984 of 2016
In
Civil Writ Jurisdiction Case No.13291 of 2012
======================================================
Baban Kumar Pandey & Anr
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7337 of 2018
======================================================
Dadan Singh & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9479 of 2016
======================================================
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
32/108
Sunaina Devi
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9753 of 2016
======================================================
Nirmala Kumari
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9235 of 2016
======================================================
Md. Arshed Hussain
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9698 of 2016
======================================================
Pratima Kumari @ Pratima Devi
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9341 of 2016
======================================================
Shubool Kumar Sinha @ Subool Kr. Sinha & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
33/108
with
Civil Writ Jurisdiction Case No. 8777 of 2016
======================================================
Md. Arif Hussain & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9114 of 2016
======================================================
Deepa Devi
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8705 of 2016
======================================================
Chandeshwar Ray
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9689 of 2016
======================================================
Prabha Kumari @ Prabha Devi & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10542 of 2016
======================================================
Shambhu Nath Ray
... ... Petitioner/s
Versus
The State Of Bihar & Ors
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
34/108
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11392 of 2016
======================================================
Randhir Kumar Roy
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10506 of 2016
======================================================
Kumari Sunita
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9523 of 2016
======================================================
Poonam Kumari
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11101 of 2016
======================================================
Radheshyam Yadav & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10553 of 2016
======================================================
Kumari Baby Rani & Ors
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
35/108
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9242 of 2016
======================================================
Kumari Sona Rani & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2029 of 2016
In
Civil Writ Jurisdiction Case No.8418 of 2010
======================================================
Ramakant Pandey & Ors.
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2028 of 2016
In
Civil Writ Jurisdiction Case No.97 of 2013
======================================================
Satyanarayan Madhuman & Ors.
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11533 of 2016
======================================================
Meena Devi @ Mina Devi @ Kumari Meena @ Kumari Meena Devi & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
36/108
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7248 of 2018
======================================================
Ranjana Kumari & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1428 of 2017
In
Civil Writ Jurisdiction Case No.21149 of 2013
======================================================
Kumar Vijay Narayan Singh & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7429 of 2018
======================================================
Nutan Kumari @ Nutan Devi & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7642 of 2018
======================================================
Krishna Nand Jha & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9708 of 2016
======================================================
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
37/108
Niranjan Prasad & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9640 of 2016
======================================================
Mankeshwar Nath Mishra & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7986 of 2018
======================================================
Mukesh Kumar & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 7738 of 2018
======================================================
Kiran Kumari
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10003 of 2016
======================================================
Dau Tiwary & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
38/108
with
Civil Writ Jurisdiction Case No. 9745 of 2016
======================================================
Shatrudhan Singh & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8796 of 2018
======================================================
Shashi Bhushan Kumar & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2130 of 2016
In
Civil Writ Jurisdiction Case No.8418 of 2010
======================================================
Sima Kumari & Ors.
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8059 of 2018
======================================================
Shankar Kumar Singh & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8164 of 2018
======================================================
Brahamdeo Mandal & Ors
... ... Petitioner/s
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
39/108
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8220 of 2018
======================================================
Babi Kumari @ Babi Devi & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8449 of 2018
======================================================
Md. Jawaid Alam
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2173 of 2016
In
Civil Writ Jurisdiction Case No.8418 of 2010
======================================================
Rambabu Rai & Ors.
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11480 of 2016
======================================================
Bebi Kumari & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
40/108
Civil Writ Jurisdiction Case No. 9642 of 2016
======================================================
Mukteshwar Prasad Gupta @ Mukteshwar Prasad Sah & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8753 of 2018
======================================================
Anil Kumar Singh
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9824 of 2016
======================================================
Ram Naresh Chaudhary & Ors.
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10841 of 2016
======================================================
Lal Prasad Yadav & Ors.
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8665 of 2018
======================================================
Ram Babu Prasad
... ... Petitioner/s
Versus
The State Of Bihar & Ors
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
41/108
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11260 of 2016
======================================================
Kailashpati Devi & Ors.
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8132 of 2018
======================================================
Indu Devi & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9792 of 2018
======================================================
Santosh Kumar Mandal & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2178 of 2016
In
Civil Writ Jurisdiction Case No.13291 of 2012
======================================================
Ranu Kumari & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8678 of 2018
======================================================
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
42/108
Shyama Kumari @ Shyama Devi @ Shyama Yadav
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1633 of 2017
In
Civil Writ Jurisdiction Case No.16923 of 2011
======================================================
Jata Shankar Singh & Ors
... ... Petitioner/s
Versus
The State Of Bihar Through Shri Anjani Kumar Singh, Chief Secretary, Govt.
Of Bihar, Patna & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9181 of 2018
======================================================
Veena Rani
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10101 of 2016
======================================================
Sharvan Kumar
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 8583 of 2018
======================================================
Arun Kumar Jha & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
43/108
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1479 of 2018
In
Civil Writ Jurisdiction Case No.8418 of 2010
======================================================
Bibi Mustaquima & Ors
... ... Petitioner/s
Versus
Mr. Anjani Kumar Singh, The Chief Secretary, Government Of Bihar, Patna.
& Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11091 of 2016
======================================================
Nand Kishore Prasad Yadav
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10527 of 2016
======================================================
Suman Kumar & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9275 of 2018
======================================================
Shivji Dubey
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10617 of 2016
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
44/108
======================================================
Sanjay Kumar Singh & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10536 of 2016
======================================================
Prema Kumari
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9663 of 2018
======================================================
Buchchu Sahu & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11295 of 2016
======================================================
Chandrakala Kumari & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10995 of 2016
======================================================
Hari Mohan Mandal & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
45/108
======================================================
with
Civil Writ Jurisdiction Case No. 12751 of 2018
======================================================
Putul Devi @ Putul Kumari & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9814 of 2018
======================================================
Gopal Kumar & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9321 of 2018
======================================================
Arvind Kumar Sah & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9794 of 2017
======================================================
Ramanand Roy & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1707 of 2017
In
Civil Writ Jurisdiction Case No.22600 of 2011
======================================================
Bihar Pradesh Anopcharik Sah Vishesh Shiksha Anudeshak Mahasangh, Gaya
Through Kumari Mamta Devi General Secretary & Ors
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
46/108
... ... Petitioner/s
Versus
The State Of Bihar Through Principal Secretary, Human Resources
Department ( H R D). Namely Sri R. K. Mahajan, I. A. S. & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9476 of 2018
======================================================
Bijay Kumar Mandal & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9807 of 2018
======================================================
Bharat Mishra & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10206 of 2018
======================================================
Ravindra Kumar Panday @ Ravindra Panday
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11279 of 2016
======================================================
Babita Kumari
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
47/108
with
Civil Writ Jurisdiction Case No. 11360 of 2016
======================================================
Mahalaxmi Devi
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9593 of 2018
======================================================
Bhagwanti & Anr
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9763 of 2018
======================================================
Bhupendra Paswan
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 9888 of 2018
======================================================
Subodh Das & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1749 of 2017
In
Letters Patent Appeal No.1489 of 2011
======================================================
Hemant Prasad Rao & Ors
... ... Petitioner/s
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
48/108
Versus
The State Of Bihar Through The Chief Secretary, Old Secretariat, Patna
Namely Anjani Kumar Singh & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10578 of 2018
======================================================
Surendra Thakur & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10694 of 2018
======================================================
Pradeep Ram & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14256 of 2016
======================================================
Smt.leela Devi & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11655 of 2016
======================================================
Kanil Kumar & Anr
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
49/108
Miscellaneous Jurisdiction Case No. 1798 of 2017
In
Civil Writ Jurisdiction Case No.384 of 2017
======================================================
Harendra Mishra & Ors
... ... Petitioner/s
Versus
The State Of Bihar Through The Chief Secretary Govt. Of Bihar, Patna
Namely Anjani Kumari Singh & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11439 of 2018
======================================================
Deo Sharan Yadav & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12125 of 2016
======================================================
Nikhilesh Kumar Singh & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11500 of 2018
======================================================
Bala Devi & Anr
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3604 of 2012
In
Civil Writ Jurisdiction Case No.15640 of 2009
======================================================
The Chapra District Non Formal Education Instruc
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
50/108
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12196 of 2016
======================================================
Manoj Kumar Rai & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12949 of 2016
======================================================
Shailendra Kumar Yadav & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10136 of 2017
======================================================
Upendra Prasad & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1900 of 2017
In
Civil Writ Jurisdiction Case No.13291 of 2012
======================================================
Sri Ram Tiwari & Ors
... ... Petitioner/s
Versus
The State Of Bihar, Through Sri Anjani Kumar Singh, The Chief Secretary,
Govt. Of Bihar, Main Secretariat, Patna & Ors
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
51/108
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11651 of 2017
======================================================
Anita Kumari & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12214 of 2016
======================================================
Rajeev Kumar & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12120 of 2016
======================================================
Arun Kumar Singh &
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11754 of 2016
======================================================
Niranjan Pd. Singh
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11938 of 2016
======================================================
Ganga Prasad Yadav & Ors
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
52/108
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11937 of 2016
======================================================
Ashok Kumar Gupta & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12253 of 2016
======================================================
Malti Devi & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12612 of 2016
======================================================
Rajkishore Prasad & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13563 of 2016
======================================================
Himanshu Prasad Ray & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
53/108
Civil Writ Jurisdiction Case No. 12637 of 2016
======================================================
Asha Devi & Anr
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13648 of 2016
======================================================
Bharti Kumari & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 10951 of 2017
======================================================
Dinesh Ram
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2039 of 2017
In
Civil Writ Jurisdiction Case No.21391 of 2011
======================================================
Kumari Susma & Ors
... ... Petitioner/s
Versus
Sri Anjani Kumar Singh, The Chief Secretary, Govt. Of Bihar Old Secretariat,
Patna & Anr
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2053 of 2017
In
Civil Writ Jurisdiction Case No.8418 of 2010
======================================================
Shashidhar Prasad & Ors
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
54/108
... ... Petitioner/s
Versus
The State Of Bihar Through The Chief Secretary, Govt. Of Bihar, Old
Secretariat, Patna & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13993 of 2016
======================================================
Jawahar Lal Mishra
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11285 of 2017
======================================================
Md. Hasibur Rahman & Anr
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13834 of 2016
======================================================
Raj Kumar Bhagat
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14206 of 2016
======================================================
Kiran Kumari & Anr
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
55/108
with
Civil Writ Jurisdiction Case No. 14279 of 2016
======================================================
Firdosh Bano
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 15375 of 2016
======================================================
Arvind Choudhary & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13906 of 2016
======================================================
Ramji Yadav & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14125 of 2016
======================================================
Devanti Devi & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2163 of 2017
In
Civil Writ Jurisdiction Case No.13291 of 2012
======================================================
Nageshwar Yadav
... ... Petitioner/s
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
56/108
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2168 of 2017
In
Civil Writ Jurisdiction Case No.2314 of 2017
======================================================
Chandra Shekhar Mandal & Ors
... ... Petitioner/s
Versus
The State Of Bihar Through The Chief Secretary Govt. Of Bihar, Patna
Namely Anjani Kumar Singh & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12120 of 2018
======================================================
Mahendra Kumar Jha & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14133 of 2016
======================================================
Niranjan Prasad & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11586 of 2017
======================================================
Kumari Ranju & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
57/108
with
Miscellaneous Jurisdiction Case No. 4935 of 2012
In
Civil Writ Jurisdiction Case No.13901 of 2008
======================================================
Ram Naresh Roy & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2208 of 2017
In
Civil Writ Jurisdiction Case No.21668 of 2011
======================================================
Vijendra Paswan @ Birendra Paswan & Ors
... ... Petitioner/s
Versus
The State Of Bihar Through The Chief Secretary Sri Anjani Kumar Singh,
Old Secretariat, Patna & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2227 of 2017
In
Civil Writ Jurisdiction Case No.2499 of 2012
======================================================
Manju Kumari
... ... Petitioner/s
Versus
The State Of Bihar Through The Chief Secretary Sri Anjani Kumar Singh,
Old Secretariat, Patna & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2224 of 2017
In
Civil Writ Jurisdiction Case No.22873 of 2011
======================================================
Deena Nath Paswan & Ors
... ... Petitioner/s
Versus
The State Of Bihar Through The Chief Secretary Sri Anjani Kumar Singh,
Old Secretariat, Patna & Ors
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
58/108
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11631 of 2017
======================================================
Anil Kumar Singh
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11338 of 2017
======================================================
Karuna Jha & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2269 of 2017
In
Civil Writ Jurisdiction Case No.3703 of 2016
======================================================
Shivdayal Rai
... ... Petitioner/s
Versus
The State Of Bihar Through Its Commissioner, Secretary, Education
Department Namely R. K . Mahajan, Government Of Bihar, Patna & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 11718 of 2017
======================================================
Rambinay Singh & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13226 of 2017
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
59/108
======================================================
Sakuntala Tiwary & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2333 of 2017
In
Civil Writ Jurisdiction Case No.4158 of 2016
======================================================
Pawan Kumar Sharma
... ... Petitioner/s
Versus
The State Of Bihar Through Sri R. K. Mahajan, The Commissioner Cum
Secretary, Education Department Government Of Bihar, Patna & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2360 of 2017
In
Civil Writ Jurisdiction Case No.8418 of 2010
======================================================
Subodh Kumar Sah & Ors
... ... Petitioner/s
Versus
The State Of Bihar Through The Chief Secretary, Govt. Of Bihar, Old
Secretariat, Patna & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13746 of 2017
======================================================
Brijnandan Singh & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12905 of 2018
======================================================
Raj Kumari Devi & Anr
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
60/108
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2390 of 2017
In
Civil Writ Jurisdiction Case No.13291 of 2012
======================================================
Sanjay Kumar Dubey & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2387 of 2017
In
Civil Writ Jurisdiction Case No.18571 of 2014
======================================================
Chintamani Devi @ Kumari Chintamani
... ... Petitioner/s
Versus
The State Of Bihar Through Mr. Anjani Kumar Singh, The Chief Secretary,
Bihar, Patna & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12424 of 2017
======================================================
Sunder Lal Karmkar & Anr
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14915 of 2015
======================================================
Kamal Thakur
... ... Petitioner/s
Versus
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
61/108
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13378 of 2017
======================================================
Vinay Kumar Chaudhary & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 15580 of 2016
======================================================
Punam Kumari
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12923 of 2017
======================================================
Umesh Prasad Roy & Anr
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 16125 of 2016
======================================================
Anita Kumari
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12659 of 2017
======================================================
Babita Dayal
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
62/108
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 12775 of 2017
======================================================
Nawal Kishor Sinha & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 15786 of 2016
======================================================
Sanjay Kumar
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14078 of 2017
======================================================
Sarveshwar Upadhyay & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 15004 of 2017
======================================================
Nagendra Kumar Sharma & Anr
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
63/108
Civil Writ Jurisdiction Case No. 16205 of 2016
======================================================
Dahaur Paswan
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 15945 of 2016
======================================================
Binita Sharma
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18108 of 2014
======================================================
Md. Obidur Rahman & Ors.
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3397 of 2016
In
Letters Patent Appeal No.1489 of 2011
======================================================
Md. Mahbub Alam & Ors
... ... Petitioner/s
Versus
The State Of Bihar, Through The Chief Secretary, Old Secretariat, Patna,
Namely Mr. Anjani Kumar Singh & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13360 of 2017
======================================================
Sampurnanand Yadav & Ors
... ... Petitioner/s
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
64/108
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 13494 of 2017
======================================================
Shambhoo Jee Panibrajak & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 16480 of 2016
======================================================
Ram Sneh Das
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 16493 of 2016
======================================================
Ratnesh Chaudhary
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 16550 of 2016
======================================================
Veena Kumari
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 16531 of 2016
======================================================
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
65/108
Mithilesh Kumar Jha
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 16546 of 2016
======================================================
Rajeev Ranjan Jha
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3511 of 2016
In
Letters Patent Appeal No.1489 of 2011
======================================================
Babita Kumari
... ... Petitioner/s
Versus
The State Of Bihar Through The Chief Secretary, Govt. Of Bihar, Patna &
Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 16632 of 2016
======================================================
Kalpana Kumari
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2657 of 2017
In
Civil Writ Jurisdiction Case No.9107 of 2016
======================================================
Mahendra Sah
... ... Petitioner/s
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
66/108
Versus
The State Of Bihar Through The Chief Secretary Namely Sri Anjani Kumar
Singh, Old Secretariat, Patna & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 17136 of 2016
======================================================
Manti Kumari
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 16749 of 2016
======================================================
Ishwar Das
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 16670 of 2016
======================================================
Rambabu Mahto
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 17191 of 2016
======================================================
Meena Kumari
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 17426 of 2016
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
67/108
======================================================
Santosh Kumar
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 17114 of 2016
======================================================
Sanjay Kumar Singh
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 17177 of 2016
======================================================
Surendra Ram
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 17445 of 2016
======================================================
Sunita Kumari
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18292 of 2016
======================================================
Raj Kumar & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
68/108
======================================================
with
Miscellaneous Jurisdiction Case No. 3677 of 2016
In
Letters Patent Appeal No.1489 of 2011
======================================================
Kapil Deo Mandal & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Anr
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18599 of 2016
======================================================
Gulab Kumari & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 17484 of 2015
======================================================
Sandhya Kumari
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2814 of 2017
In
Miscellaneous Jurisdiction Case No.531 of 2017
======================================================
Bhudeo Prasad Singh
... ... Petitioner/s
Versus
The State Of Bihar, Through The Chief Secretarty, Government Of Bihar,
Patna, Through Anjani Kumar Singh, Old Secretariat, Patna & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18777 of 2016
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
69/108
======================================================
Om Prakash Yadav & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18215 of 2016
======================================================
Naresh Kumar Sah
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14628 of 2017
======================================================
Babita Kumari Sharma
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 14699 of 2017
======================================================
Pramod Kumar & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18156 of 2016
======================================================
Vishekhanand Yadav & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
70/108
======================================================
with
Civil Writ Jurisdiction Case No. 15616 of 2017
======================================================
Sujata Devi & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 17952 of 2016
======================================================
Sunita Devi
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 17925 of 2016
======================================================
Shambhu Sharan Mahto
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18333 of 2016
======================================================
Parikashan Ram
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18321 of 2016
======================================================
Mantun Sahu
... ... Petitioner/s
Versus
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
71/108
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18124 of 2016
======================================================
Anuj Kumar Singh
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18317 of 2016
======================================================
Reena Tiwari & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18082 of 2016
======================================================
Indira Kumari
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18363 of 2016
======================================================
Rashmi Choudhary
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18650 of 2016
======================================================
Geeta Kumari & Anr
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
72/108
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2901 of 2017
In
Civil Writ Jurisdiction Case No.22532 of 2011
======================================================
Bihar State Non Formal Cum Special Education Instructor Union, Supaul
Through Its Secretary Namely Shatrughan Prasad Yadav & Ors
... ... Petitioner/s
Versus
The State Of Bihar Through The Commissioner Cum Secretary, H R D, Govt.
Of Bihar, Patna Namely D. S. Gangwar & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2894 of 2017
In
Miscellaneous Jurisdiction Case No.3968 of 2016
======================================================
Manorma Devi
... ... Petitioner/s
Versus
The State Of Bihar Through The Chief Secretary Namely Anjani Kumar
Singh, Old Secretariat, Patna & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 15038 of 2017
======================================================
Suman Sinha & Anr
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 15061 of 2017
======================================================
Mritunjay Kumar & Ors
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
73/108
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18338 of 2016
======================================================
Manju Yadav Devi & Anr
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18463 of 2016
======================================================
Jai Prakash Chandra & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3860 of 2016
In
Civil Writ Jurisdiction Case No.21107 of 2013
======================================================
Suresh Singh & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 19898 of 2016
======================================================
Nakul Baranwal & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
74/108
======================================================
with
Civil Writ Jurisdiction Case No. 15400 of 2017
======================================================
Anirudh Kumar Yadav
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 2969 of 2017
In
Civil Writ Jurisdiction Case No.8418 of 2010
======================================================
Meena Kumar Sinha @ Mina Kumari Sinha & Anr
... ... Petitioner/s
Versus
Mr. Anjani Kumar Sinha, The Chief Secretary, Government Of Bihar, Patna &
Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3007 of 2017
In
Civil Writ Jurisdiction Case No.1501 of 2012
======================================================
Badri Narayan Prasad & Ors
... ... Petitioner/s
Versus
The State Of Bihar Through The Chief Secretary, Government Of Bihar,
Patna, Namely Sri Anjani Kumar Singh & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 1137 of 2016
In
Civil Writ Jurisdiction Case No.11279 of 2010
======================================================
Ranjit Kumar Jha & Anr.
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
75/108
======================================================
with
Civil Writ Jurisdiction Case No. 19248 of 2016
======================================================
Chandeshwar Prasad
... ... Petitioner/s
Versus
The State Of Bihar & Anr
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 19394 of 2016
======================================================
Rabindra Singh
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 19193 of 2016
======================================================
Shanti Bhushan & Anr
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 19254 of 2016
======================================================
Anita Devi @ Anita Kumari
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 19236 of 2016
======================================================
Kalawati Kumari
... ... Petitioner/s
Versus
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
76/108
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 19262 of 2016
======================================================
Harendra Ram
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 19553 of 2016
======================================================
Vishwanath Roy
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 19274 of 2016
======================================================
Pranita Kumari
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 19580 of 2016
======================================================
Kiran Kumari
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 19627 of 2016
======================================================
Nirmal Kumar @ Nirmal Kumar Bishwas & Ors
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
77/108
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 16907 of 2017
======================================================
Anamika Kumari & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3148 of 2017
In
Civil Writ Jurisdiction Case No.16260 of 2016
======================================================
Md. Nesar & Ors
... ... Petitioner/s
Versus
The State Of Bihar Through The Chief Secretary Govt. Of Bihar, Patna
Namely Anjani Kumar Singh & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 19471 of 2016
======================================================
Kumari Rekha
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3166 of 2017
In
Civil Writ Jurisdiction Case No.3703 of 2016
======================================================
Aashik Ahmad @ Sheikh Aashik
... ... Petitioner/s
Versus
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
78/108
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 20576 of 2016
======================================================
Binod Prasad & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 20586 of 2016
======================================================
Chandrika Manjhi & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 20523 of 2016
======================================================
Shanti Devi & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 20595 of 2016
======================================================
Urmila Devi & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 17826 of 2017
======================================================
Suresh Paswan & Anr
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
79/108
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 16875 of 2017
======================================================
Rakesh Kumar
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 16536 of 2017
======================================================
Mira Devi & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 17966 of 2017
======================================================
Lalita Kumari & Anr
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 17869 of 2017
======================================================
Mukesh Kumar Mausam & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
80/108
Miscellaneous Jurisdiction Case No. 3228 of 2017
In
Civil Writ Jurisdiction Case No.46 of 2017
======================================================
Arun Kumar Singh & Ors
... ... Petitioner/s
Versus
The State Of Bihar, Through The Chief Secretary Govt. Of Bihar, Patna
Namely Anjani Kumar Singh & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 17336 of 2017
======================================================
Lakshmi Prasad Yadav @ Laxmi Prasad Yadav & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 4208 of 2016
In
Civil Writ Jurisdiction Case No.3460 of 2016
======================================================
Anaupcharik Shiksha Anudeshak Seva Sangathan & Ors
... ... Petitioner/s
Versus
The State Of Bihar Through The Chief Secretary, Old Secretariat,
Government Of Bihar, Patna Namely Sri Anjani Kumar Singh & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 20398 of 2016
======================================================
Yugal Kishor Paswan & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 20581 of 2016
======================================================
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
81/108
Usha Kumari
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18708 of 2017
======================================================
Huma Bano & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 17812 of 2017
======================================================
Chandana Kumari
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 19038 of 2017
======================================================
Md. Zubair Alam & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 17715 of 2017
======================================================
Gayatri Devi
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
82/108
with
Miscellaneous Jurisdiction Case No. 3303 of 2017
In
Letters Patent Appeal No.1489 of 2011
======================================================
Krishna Kumari & Ors
... ... Petitioner/s
Versus
The State Of Bihar, Through The Chief Secretary, Old Secretariat, Patna &
Anr
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 17360 of 2017
======================================================
Indradeo Kumar Singh
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 6259 of 2013
In
Civil Writ Jurisdiction Case No.97 of 2013
======================================================
Amrendra Kumar & Ors.
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 1070 of 2017
======================================================
Shail Kumari & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 1294 of 2017
======================================================
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
83/108
Ramashray Prasad & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18867 of 2017
======================================================
Krishna Mohan Mukhia & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3424 of 2017
In
Civil Writ Jurisdiction Case No.9658 of 2016
======================================================
Prem Prakash Tiwary & Ors
... ... Petitioner/s
Versus
The State Of Bihar Through Anjani Kumar, Chief Secretary, Old Secretariat,
Patna & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18263 of 2017
======================================================
Ram Kumar & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 17696 of 2017
======================================================
Poonam Shrivastava
... ... Petitioner/s
Versus
The State Of Bihar & Ors
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
84/108
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18307 of 2017
======================================================
Sachida Nand Singh & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 17971 of 2017
======================================================
Ranjeet Kumar Yadav & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18679 of 2017
======================================================
Kumari Dharmashila Sinha
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 18529 of 2017
======================================================
Hasi Rani Ghos @ Hasi Devi
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 19004 of 2017
======================================================
Nilam Kumari & Anr
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
85/108
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 940 of 2018
======================================================
Sarita Kumari & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3618 of 2017
In
Civil Writ Jurisdiction Case No.6045 of 2017
======================================================
Prafulla Kumar Jha & Ors
... ... Petitioner/s
Versus
The State Of Bihar Through Sri Anjani Kumar, The Chief Secretary, Old
Secretariat, Government Of Bihar, Patna & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3617 of 2017
In
Civil Writ Jurisdiction Case No.9711 of 2017
======================================================
Bishnudeo Kumar & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 2802 of 2018
======================================================
Raj Kumar & Anr
... ... Petitioner/s
Versus
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
86/108
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 19027 of 2017
======================================================
Amit Kumar
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Civil Writ Jurisdiction Case No. 19068 of 2017
======================================================
Md. Jikrul Haque & Ors
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 54 of 2013
In
Civil Writ Jurisdiction Case No.13344 of 2011
======================================================
Shiv Pujan Sahay & Ors.
... ... Petitioner/s
Versus
The State Of Bihar & Ors
... ... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No. 3741 of 2017
In
Civil Writ Jurisdiction Case No.1090 of 2016
======================================================
Md. Sahul
... ... Petitioner/s
Versus
Mr. Anjani Kumar Singh, Chief Secretary, Old Secretariat, Bihar, Patna & Ors
... ... Respondent/s
======================================================
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
87/108
with
Miscellaneous Jurisdiction Case No. 3843 of 2017
In
Civil Writ Jurisdiction Case No.6045 of 2017
======================================================
Manju Kumari & Ors
... ... Petitioner/s
Versus
The State Of Bihar Through Sri Anjani Kumar, The Chief Secretary, Old
Secretariat, Government Of Bihar, Patna & Ors
... ... Respondent/s
======================================================
Appearance :
(In Miscellaneous Jurisdiction Case No. 809 of 2012)
For the Petitioner/s : Mr. Pramod Mishra
For the Respondent/s : Mr. Jaishankar Barnwal Sc1
(In Civil Writ Jurisdiction Case No. 1312 of 2018)
For the Petitioner/s : Mr. Pawan Kumar Singh
For the Respondent/s : Mr. Prabhakar Jha -Gp27
(In Civil Writ Jurisdiction Case No. 2452 of 2017)
For the Petitioner/s : Mr. Akhilesh Kumar Sinha
For the Respondent/s : Mr. Smt.Shilpa Singh-Ga12
(In Civil Writ Jurisdiction Case No. 5230 of 2018)
For the Petitioner/s : Mr. Jyoti Prabhakar
For the Respondent/s : Mr. Prabhakar Jha -Gp27
(In Miscellaneous Jurisdiction Case No. 143 of 2018)
For the Petitioner/s : Mr. Shashi Shekhar Tiwary
For the Respondent/s : Mr. Smt. Shilpa Singh - Ga 12
(In Civil Writ Jurisdiction Case No. 2940 of 2018)
For the Petitioner/s : Mr. Pramod Mishra
For the Respondent/s : Mr. Smt. Shilpa Singh- Ga12
(In Civil Writ Jurisdiction Case No. 3596 of 2018)
For the Petitioner/s : Mr. Dinesh Choudhary
For the Respondent/s : Mr. Prabhakar Jha -Gp27
(In Miscellaneous Jurisdiction Case No. 187 of 2017)
For the Petitioner/s : Mr. Swapnil Kumar Singh
For the Respondent/s : Mr. Aag15 Ashutosh Ranjan Pandey
(In Miscellaneous Jurisdiction Case No. 209 of 2018)
For the Petitioner/s : Mr. Swapnil Kumar Singh
For the Respondent/s : Mr. Ashutosh Ranjan Pandey - Aag 15
(In Miscellaneous Jurisdiction Case No. 214 of 2018)
For the Petitioner/s : Mr. Md. Helal Ahmad
For the Respondent/s : Mr. Ashutosh Ranjan Pandey ( Aag 15 )
(In Miscellaneous Jurisdiction Case No. 229 of 2017)
For the Petitioner/s : Mr. Harendra Prasad
For the Respondent/s : Mr. Aag15 Ashutosh Ranjan Pandey
(In Miscellaneous Jurisdiction Case No. 252 of 2017)
For the Petitioner/s : Mr. Harendra Prasad
For the Respondent/s : Mr. Aag15 Ashutosh Ranjan Pandey
(In Miscellaneous Jurisdiction Case No. 250 of 2017)
For the Petitioner/s : Mr. Harendra Prasad
For the Respondent/s : Mr. Aag15 Ashutosh Ranjan Pandey
(In Miscellaneous Jurisdiction Case No. 243 of 2018)
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
88/108
For the Petitioner/s : Mr. Rabindra Nath Tiwari
For the Respondent/s : Mr. Ashutosh Ranjan Pandey - Aag 15
(In Civil Writ Jurisdiction Case No. 3242 of 2017)
For the Petitioner/s : Mr. Vasudeo Ram
For the Respondent/s : Mr. Ashutosh Ranjan Pandey- Aag15
(In Miscellaneous Jurisdiction Case No. 385 of 2017)
For the Petitioner/s : Mr. Harendra Prasad
For the Respondent/s : Mr. Aag15 Ashutosh Ranjan Pandey
(In Miscellaneous Jurisdiction Case No. 384 of 2017)
For the Petitioner/s : Mr. Harendra Prasad
For the Respondent/s : Mr. Aag15 Ashutosh Ranjan Pandey
(In Civil Writ Jurisdiction Case No. 2948 of 2017)
For the Petitioner/s : Mr. Uma Shankar Sharma
For the Respondent/s : Mr. Subhash Chandra Mishra- Sc16
(In Miscellaneous Jurisdiction Case No. 369 of 2018)
For the Petitioner/s : Mr. Rajive Ranjan Singh
For the Respondent/s : Mr. Mrs. Silpa Singh - Ga 12
(In Miscellaneous Jurisdiction Case No. 399 of 2018)
For the Petitioner/s : Mr. Arvind Prasad Singh
For the Respondent/s : Mr. Ashutosh Ranjan Pandey - Aag 15
(In Miscellaneous Jurisdiction Case No. 404 of 2018)
For the Petitioner/s : Mr. Shashi Shekhar Tiwary
For the Respondent/s : Mr. Ashutosh Ranjan Pandey - Aag 15
(In Civil Writ Jurisdiction Case No. 4885 of 2018)
For the Petitioner/s : Mr. Dinesh Choudhary
For the Respondent/s : Mr. Madhaw Prasad Yadav -Gp23
(In Civil Writ Jurisdiction Case No. 12977 of 2014)
For the Petitioner/s : Mr. Dinesh Choudhary
For the Respondent/s : Mr. Gp4- Syed Shah Shabbar Hussain
(In Civil Writ Jurisdiction Case No. 5647 of 2016)
For the Petitioner/s : Mr. Pramod Kumar Pandey
For the Respondent/s : Mr. Sc13- Arvind Kumar-1
(In Civil Writ Jurisdiction Case No. 4611 of 2017)
For the Petitioner/s : Mr. Devendra Kumar
For the Respondent/s : Mr. S.C. Mishra-Sc16
(In Miscellaneous Jurisdiction Case No. 550 of 2018)
For the Petitioner/s : Mr. Surya Kant Singh
For the Respondent/s : Mr. Ashutosh Ranjan Pandey - Aag 15
(In Civil Writ Jurisdiction Case No. 4622 of 2018)
For the Petitioner/s : Mr. Upendra Kumar Chaubey
For the Respondent/s : Mr. Smt. Shilpa Singh- Ga12
(In Civil Writ Jurisdiction Case No. 4633 of 2017)
For the Petitioner/s : Mr. Prakash Mahto
For the Respondent/s : Mr. Smt. Binita Singh- Sc28
(In Civil Writ Jurisdiction Case No. 4530 of 2018)
For the Petitioner/s : Mr. Md. Kamaluddin
For the Respondent/s : Mr. Smt. Shilpa Singh- Ga12
(In Civil Writ Jurisdiction Case No. 5088 of 2018)
For the Petitioner/s : Mr. Kumar Binode Bariar
For the Respondent/s : Mr. Prabhakar Jha -Gp27
(In Civil Writ Jurisdiction Case No. 4777 of 2017)
For the Petitioner/s : Mr. Harendra Prasad
For the Respondent/s : Mr. Smt. Shilpa Singh-Ga12
(In Miscellaneous Jurisdiction Case No. 597 of 2018)
For the Petitioner/s : Mr. Shashi Shekhar Tiwary
For the Respondent/s : Mr. Mrs. Silpa Singh - Ga 12
(In Civil Writ Jurisdiction Case No. 4915 of 2018)
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
89/108
For the Petitioner/s : Mr. Rakesh Ranjan
For the Respondent/s : Mr. M.P. Yadaw- Gp23
(In Civil Writ Jurisdiction Case No. 4799 of 2018)
For the Petitioner/s : Mr. Rakesh Ranjan
For the Respondent/s : Mr. Kameshwar Kumar -Gp17
(In Civil Writ Jurisdiction Case No. 4335 of 2018)
For the Petitioner/s : Mr. Bipin Kumar
For the Respondent/s : Mr. Madanjit Kumar- Gp20
(In Civil Writ Jurisdiction Case No. 5509 of 2016)
For the Petitioner/s : Mr. Bishnu Kant Dubey
For the Respondent/s : Mr. Sc13- Arvind Kumar-1
(In Civil Writ Jurisdiction Case No. 5795 of 2018)
For the Petitioner/s : Mr. Naresh Chandra Verma
For the Respondent/s : Mr. Sheo Shankar Prasad -Sc8
(In Civil Writ Jurisdiction Case No. 3766 of 2017)
For the Petitioner/s : Mr. Manoj Kumar Upadhyay
For the Respondent/s : Mr. Madhaw Pd. Yadav- Gp23
(In Civil Writ Jurisdiction Case No. 4317 of 2018)
For the Petitioner/s : Mr. Shivendra Kumar Sinha
For the Respondent/s : Mr. J.K. Roy No. 1- Sc13
(In Civil Writ Jurisdiction Case No. 4952 of 2017)
For the Petitioner/s : Mr. Raj Kishore Srivastava
For the Respondent/s : Mr. Smt.Binita Singh-Sc28
(In Civil Writ Jurisdiction Case No. 4217 of 2017)
For the Petitioner/s : Mr. Arun Kumar
For the Respondent/s : Mr. Subhash Pd. Singh-Ga3
(In Miscellaneous Jurisdiction Case No. 691 of 2018)
For the Petitioner/s : Mr. Shashi Shekhar Tiwary
For the Respondent/s : Mr. Mrs. Silpa Singh - Ga 12
(In Civil Writ Jurisdiction Case No. 5200 of 2018)
For the Petitioner/s : Mr. Kanti Jha
For the Respondent/s : Mr. Ashutosh Ranjan Pandey -Aag15
(In Civil Writ Jurisdiction Case No. 4465 of 2017)
For the Petitioner/s : Mr. Dhananjay Kumar Tiwary
For the Respondent/s : Mr. Smt. Shilpa Singh- Ga12
(In Civil Writ Jurisdiction Case No. 4855 of 2018)
For the Petitioner/s : Mr. Panchu Ram
For the Respondent/s : Mr. Jitendra Kumar Roy No-1 -Sc13
(In Civil Writ Jurisdiction Case No. 4895 of 2018)
For the Petitioner/s : Mr. Vasudeo Ram
For the Respondent/s : Mr. S.C.Mishra -Sc16
(In Civil Writ Jurisdiction Case No. 5034 of 2018)
For the Petitioner/s : Mr. Nityanand Mishra
For the Respondent/s : Mr. Prabhakar Jha -Gp27
(In Civil Writ Jurisdiction Case No. 5572 of 2018)
For the Petitioner/s : Mr. Pramod Mishra
For the Respondent/s : Mr. Prabhakar Jha- Gp27
(In Civil Writ Jurisdiction Case No. 4641 of 2018)
For the Petitioner/s : Mr. Suresh Singh
For the Respondent/s : Mr. Smt. Binita Singh- Sc28
(In Civil Writ Jurisdiction Case No. 6068 of 2018)
For the Petitioner/s : Mr. Daya Shanker Prasad
For the Respondent/s : Mr. Smt. Shilpa Singh -Ga12
(In Civil Writ Jurisdiction Case No. 6707 of 2017)
For the Petitioner/s : Mr. Shivendra Kumar Sinha
For the Respondent/s : Mr. Jitendra Kr.Roy No1-Sc13
(In Civil Writ Jurisdiction Case No. 6540 of 2016)
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
90/108
For the Petitioner/s : Mr. Suman Kumar
For the Respondent/s : Mr. Anil Kumar- Gp23
(In Civil Writ Jurisdiction Case No. 5893 of 2017)
For the Petitioner/s : Mr. Pankaj Kumar
For the Respondent/s : Mr. Ashutosh Ranjan Pandey-Aag15
(In Civil Writ Jurisdiction Case No. 4523 of 2018)
For the Petitioner/s : Mr. Pawan Kumar Singh
For the Respondent/s : Mr. Kameshwar Kumar- Gp17
(In Civil Writ Jurisdiction Case No. 4574 of 2018)
For the Petitioner/s : Mr. Prem Ranjan Kumar
For the Respondent/s : Mr. Kameshwar Kumar -Gp17
(In Civil Writ Jurisdiction Case No. 6656 of 2018)
For the Petitioner/s : Mr. Pramod Mishra
For the Respondent/s : Mr. Madanjeet Kumar -Gp20
(In Civil Writ Jurisdiction Case No. 4875 of 2018)
For the Petitioner/s : Mr. Bauye Jee Jha (B.J. Jha)
For the Respondent/s : Mr. Madanjeet Kumar -Gp20
(In Civil Writ Jurisdiction Case No. 5508 of 2018)
For the Petitioner/s : Mr. Shashi Bhushan Kumar
For the Respondent/s : Mr. Madanjeet Kumar- Gp20
(In Civil Writ Jurisdiction Case No. 5311 of 2017)
For the Petitioner/s : Mr. Jitendra Kumar Giri
For the Respondent/s : Mr. Jitendra Kr.Roy No1-Sc13
(In Civil Writ Jurisdiction Case No. 5010 of 2018)
For the Petitioner/s : Mr. Rajendra Kumar Jain
For the Respondent/s : Mr. S.C.Mishra -Sc16
(In Civil Writ Jurisdiction Case No. 5128 of 2017)
For the Petitioner/s : Mr. Anil Kumar
For the Respondent/s : Mr. S.C. Mishra-Sc16
(In Letters Patent Appeal No. 588 of 2017)
For the Appellant/s : Mr. Sunil Kumar Singh
For the Respondent/s : Mr. Ashutosh Ranjan Pandey-Aag15
(In Civil Writ Jurisdiction Case No. 7130 of 2018)
For the Petitioner/s : Mr. Manoj Kumar Singh
For the Respondent/s : Mr. Ashutosh Ranjan Pandey-Aag15
(In Civil Writ Jurisdiction Case No. 7713 of 2016)
For the Petitioner/s : Mr. Abhay Kumar Thakur
For the Respondent/s : Mr. Din Bandhu Singh- Gp9
(In Civil Writ Jurisdiction Case No. 6002 of 2017)
For the Petitioner/s : Mr. Jyoti Prabhakar
For the Respondent/s : Mr. Jitendra Kr.Roy No1-Sc13
(In Civil Writ Jurisdiction Case No. 5002 of 2018)
For the Petitioner/s : Mr. Satyendra Kumar Bhatnagar
For the Respondent/s : Mr. M. Pd. Yadaw-Gp23
(In Civil Writ Jurisdiction Case No. 5922 of 2018)
For the Petitioner/s : Mr. Rajesh Kumar Sinha
For the Respondent/s : Mr. Smt.Shilpa Singh -Ga12
(In Civil Writ Jurisdiction Case No. 5300 of 2018)
For the Petitioner/s : Mr. Lalit Narayan Jha
For the Respondent/s : Mr. Smt. Binita Singh-Sc28
(In Civil Writ Jurisdiction Case No. 7195 of 2016)
For the Petitioner/s : Mr. Suresh Prasad Sah @ Baranwal
For the Respondent/s : Mr. Gp18- Vivek Prasad
(In Civil Writ Jurisdiction Case No. 7617 of 2018)
For the Petitioner/s : Mr. Dinesh Choudhary
For the Respondent/s : Mr. Jitendra Kumar Roy No-1 -Sc13
(In Civil Writ Jurisdiction Case No. 5618 of 2018)
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
91/108
For the Petitioner/s : Mr. Amrit Abhijat
For the Respondent/s : Mr. Abbas Haider-Sc6
(In Miscellaneous Jurisdiction Case No. 1005 of 2017)
For the Petitioner/s : Mr. Sunil Kumar
For the Respondent/s : Mr. Ashutosh Ranjan Pandey- Aag15
(In Civil Writ Jurisdiction Case No. 5286 of 2018)
For the Petitioner/s : Mr. Dhirendra Nath Jha
For the Respondent/s : Mr. J.K. Roy No. 1- Sc13
(In Civil Writ Jurisdiction Case No. 5676 of 2018)
For the Petitioner/s : Mr. Arun Kumar
For the Respondent/s : Mr. Ashutosh Ranjan Pandey-Aag15
(In Civil Writ Jurisdiction Case No. 5823 of 2018)
For the Petitioner/s : Mr. Braj Kishore Singh
For the Respondent/s : Mr. Smt. B. Singh- Sc28
(In Civil Writ Jurisdiction Case No. 5452 of 2018)
For the Petitioner/s : Mr. Satyendra Kumar Bhatnagar
For the Respondent/s : Mr. S.C.Mishra -Sc16
(In Civil Writ Jurisdiction Case No. 6397 of 2018)
For the Petitioner/s : Mr. Sri Krishna Ranjan
For the Respondent/s : Mr. Smt.Shilpa Singh -Ga12
(In Civil Writ Jurisdiction Case No. 5974 of 2018)
For the Petitioner/s : Mr. Prabhat Ranjan Singh
For the Respondent/s : Mr. Prabhakar Jha -Gp27
(In Civil Writ Jurisdiction Case No. 5846 of 2018)
For the Petitioner/s : Mr. Satyendra Kumar Bhatnagar
For the Respondent/s : Mr. M. Pd. Yadaw-Gp23
(In Civil Writ Jurisdiction Case No. 6499 of 2018)
For the Petitioner/s : Mr. Pankaj Kumar
For the Respondent/s : Mr. Madanjit Kumar-Gp20
(In Civil Writ Jurisdiction Case No. 7881 of 2016)
For the Petitioner/s : Mr. Uma Shankar Sharma
For the Respondent/s : Mr. Sc10- Sheo Shankar Prasad
(In Civil Writ Jurisdiction Case No. 7610 of 2018)
For the Petitioner/s : Mr. Dinesh Choudhary
For the Respondent/s : Mr. A.R. Pandey- Aag15
(In Civil Writ Jurisdiction Case No. 8927 of 2016)
For the Petitioner/s : Mr. Ranjan Kumar Dubey
For the Respondent/s : Mr. Sc1-Madhukar Krishna Sinha
(In Civil Writ Jurisdiction Case No. 6934 of 2018)
For the Petitioner/s : Mr. Shashi Shekhar Tiwary
For the Respondent/s : Mr. Prabhakar Jha -Gp27
(In Civil Writ Jurisdiction Case No. 6855 of 2017)
For the Petitioner/s : Mr. Pankaj Kumar
For the Respondent/s : Mr. Jitendra Kumar Roy No-1 Sc13
(In Civil Writ Jurisdiction Case No. 8381 of 2018)
For the Petitioner/s : Mr. Sri Niwas Jha
For the Respondent/s : Mr. Jitendra Kumar Roy No-1 -Sc13
(In Civil Writ Jurisdiction Case No. 6398 of 2018)
For the Petitioner/s : Mr. Mira Kumari
For the Respondent/s : Mr. S.C.Mishra -Sc16
(In Civil Writ Jurisdiction Case No. 8433 of 2018)
For the Petitioner/s : Mr. Swapnil Kumar Singh
For the Respondent/s : Mr. Kameshwar Kumar -Gp17
(In Civil Writ Jurisdiction Case No. 7170 of 2018)
For the Petitioner/s : Mr. Swapnil Kumar Singh
For the Respondent/s : Mr. M. Pd. Yadaw-Gp23
(In Civil Writ Jurisdiction Case No. 7321 of 2018)
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
92/108
For the Petitioner/s : Mr. Umesh Kumar Mishra
For the Respondent/s : Mr. Smt.Shilpa Singh -Ga12
(In Civil Writ Jurisdiction Case No. 6654 of 2018)
For the Petitioner/s : Mr. Sanjay Kumar Singh
For the Respondent/s : Mr. Kameshwar Kumar -Gp17
(In Civil Writ Jurisdiction Case No. 8218 of 2016)
For the Petitioner/s : Mr. Md. Musowir
For the Respondent/s : Mr. Avinash Kumar- Sc30
(In Civil Writ Jurisdiction Case No. 8095 of 2016)
For the Petitioner/s : Mr. Vijay Kumar Mishra
For the Respondent/s : Mr. Rajesh Singh- Gp16
(In Civil Writ Jurisdiction Case No. 7794 of 2018)
For the Petitioner/s : Mr. Nityanand Mishra
For the Respondent/s : Mr. Ashutosh Ranjan Pandey -Aag15
(In Civil Writ Jurisdiction Case No. 6957 of 2018)
For the Petitioner/s : Mr. Pramod Mishra
For the Respondent/s : Mr. A.R. Pandey - Aag-15
(In Civil Writ Jurisdiction Case No. 6794 of 2018)
For the Petitioner/s : Mr. Dilip Kumar Tewari
For the Respondent/s : Mr. Smt. Shilpa Singh -Ga12
(In Civil Writ Jurisdiction Case No. 6981 of 2018)
For the Petitioner/s : Mr. Sanjay Kumar
For the Respondent/s : Mr. Smt. Binita Singh- Sc28
(In Civil Writ Jurisdiction Case No. 8601 of 2018)
For the Petitioner/s : Mr. Rakesh Ranjan
For the Respondent/s : Mr. Jitendra Kumar Roy No-1 -Sc13
(In Civil Writ Jurisdiction Case No. 6228 of 2018)
For the Petitioner/s : Mr. Deepak Kumar
For the Respondent/s : Mr. Prabhakar Jha- Gp27
(In Civil Writ Jurisdiction Case No. 6050 of 2017)
For the Petitioner/s : Mr. Umesh Chandra Verma
For the Respondent/s : Mr. Kameshwar Kumar -Gp17
(In Civil Writ Jurisdiction Case No. 6376 of 2018)
For the Petitioner/s : Mr. Upendra Kumar Chaubey
For the Respondent/s : Mr. Ashutosh Ranjan Pandey -Aag15
(In Civil Writ Jurisdiction Case No. 7292 of 2018)
For the Petitioner/s : Mr. Dinesh Choudhary
For the Respondent/s : Mr. Jitendra Kumar Roy No-1 -Sc13
(In Civil Writ Jurisdiction Case No. 8741 of 2018)
For the Petitioner/s : Mr. Upendra Kumar Chaubey
For the Respondent/s : Mr. Smt. B. Singh- Sc28
(In Civil Writ Jurisdiction Case No. 6282 of 2017)
For the Petitioner/s : Mr. Manoj Kumar Gupta
For the Respondent/s : Mr. Madhaw Prasad Yadav-Gp23
(In Civil Writ Jurisdiction Case No. 6394 of 2018)
For the Petitioner/s : Mr. Ajay Kumar Jain
For the Respondent/s : Mr. Smt.Binita Singh -Sc28
(In Civil Writ Jurisdiction Case No. 6820 of 2018)
For the Petitioner/s : Mr. Sunil Kumar
For the Respondent/s : Mr. Smt. Binita Singh-Sc28
(In Civil Writ Jurisdiction Case No. 8783 of 2016)
For the Petitioner/s : Mr. Mritunjay Prasad Singh
For the Respondent/s : Mr. Gp9- Din Bandhu Singh
(In Civil Writ Jurisdiction Case No. 6728 of 2018)
For the Petitioner/s : Mr. Rajesh Kumar Sinha
For the Respondent/s : Mr. Sheo Shankar Prasad- Sc8
(In Civil Writ Jurisdiction Case No. 8853 of 2018)
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
93/108
For the Petitioner/s : Mr. Purnendu Singh
For the Respondent/s : Mr. Prabhakar Jha- Gp27
(In Civil Writ Jurisdiction Case No. 6921 of 2018)
For the Petitioner/s : Mr. Sanjay Kumar
For the Respondent/s : Mr. Md.N.H.Khan -Sc1
(In Civil Writ Jurisdiction Case No. 6550 of 2018)
For the Petitioner/s : Mr. Dhirendra Nath Jha
For the Respondent/s : Mr. Kameshwar Kumar -Gp17
(In Civil Writ Jurisdiction Case No. 7163 of 2018)
For the Petitioner/s : Mr. Satyendra Kumar Bhatnagar
For the Respondent/s : Mr. Jitendra Kumar Roy No-1 -Sc13
(In Civil Writ Jurisdiction Case No. 8479 of 2016)
For the Petitioner/s : Mr. Jitendra Kumar Giri
For the Respondent/s : Mr. Ga1- Shyam Kishore Sharma
(In Civil Writ Jurisdiction Case No. 8754 of 2016)
For the Petitioner/s : Mr. Ravi Shanker Pankaj
For the Respondent/s : Mr. Gp19- Rajesh Kumar
(In Civil Writ Jurisdiction Case No. 6632 of 2018)
For the Petitioner/s : Mr. Ranjeet Kumar Singh
For the Respondent/s : Mr. Madanjeet Kumar- Gp20
(In Civil Writ Jurisdiction Case No. 6736 of 2018)
For the Petitioner/s : Mr. Rajive Ranjan Singh
For the Respondent/s : Mr. Jitendra Kr. Roy No. 1- Sc13
(In Civil Writ Jurisdiction Case No. 7344 of 2018)
For the Petitioner/s : Mr. Ajay Kumar Jha
For the Respondent/s : Mr. S.C.Mishra -Sc16
(In Civil Writ Jurisdiction Case No. 8501 of 2016)
For the Petitioner/s : Mr. Avanindra Kumar Jha
For the Respondent/s : Mr. Sc21- Kumar Manish
(In Civil Writ Jurisdiction Case No. 7619 of 2018)
For the Petitioner/s : Mr. Shashi Bhushan Kumar
For the Respondent/s : Mr. Ashutosh Ranjan Pandey- Aag15
(In Civil Writ Jurisdiction Case No. 7689 of 2018)
For the Petitioner/s : Mr. Mritunjay Prasad Singh
For the Respondent/s : Mr. Smt. Shilpa Singh- Ga12
(In Civil Writ Jurisdiction Case No. 6958 of 2018)
For the Petitioner/s : Mr. Ranjeet Kumar Singh
For the Respondent/s : Mr. Smt. B. Singh- Sc28
(In Civil Writ Jurisdiction Case No. 8746 of 2016)
For the Petitioner/s : Mr. Shashi Bhushan Kumar
For the Respondent/s : Mr. Gautam Bose- Aag8
(In Miscellaneous Jurisdiction Case No. 1923 of 2016)
For the Petitioner/s : Mr. Shashi Bhushan Kumar
For the Respondent/s : Mr. Sc24 Sunil Kumar Mandal
(In Miscellaneous Jurisdiction Case No. 1921 of 2016)
For the Petitioner/s : Mr. Shashi Bhushan Kumar
For the Respondent/s : Mr. Sc24 Sunil Kumar Mandal
(In Civil Writ Jurisdiction Case No. 7850 of 2018)
For the Petitioner/s : Mr. Jyoti Prabhakar
For the Respondent/s : Mr. Madanjeet Kumar -Gp20
(In Civil Writ Jurisdiction Case No. 7186 of 2018)
For the Petitioner/s : Mr. Dhirendra Nath Jha
For the Respondent/s : Mr. S.C. Mishra-Sc16
(In Civil Writ Jurisdiction Case No. 8862 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Sc31-Pandey Sanjay Sahay
(In Civil Writ Jurisdiction Case No. 8522 of 2016)
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
94/108
For the Petitioner/s : Mr. Pramod Kumar Pandey
For the Respondent/s : Mr. Gp24- Anshuman Singh
(In Civil Writ Jurisdiction Case No. 6922 of 2018)
For the Petitioner/s : Mr. Satyendra Kumar Bhatnagar
For the Respondent/s : Mr. Jitendra Kr. Roy No. 1- Sc13
(In Civil Writ Jurisdiction Case No. 9457 of 2018)
For the Petitioner/s : Mr. Raghvendra Kumar Singh
For the Respondent/s : Mr. Jitendra Kumar Roy No-1 -Sc13
(In Civil Writ Jurisdiction Case No. 9060 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Gp32- Harish Kumar
(In Civil Writ Jurisdiction Case No. 9458 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. S. Raza Ahmad- Aag9
(In Civil Writ Jurisdiction Case No. 9118 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Aag4- Jawahar Prasad Karn
(In Civil Writ Jurisdiction Case No. 9095 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Sc6- Manindra Kishore Singh
(In Civil Writ Jurisdiction Case No. 9302 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Satyadeo Kumar- Sc5
(In Civil Writ Jurisdiction Case No. 9501 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Gautam Bose- Aag8
(In Civil Writ Jurisdiction Case No. 9127 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Aag6- Anjani Kumar
(In Civil Writ Jurisdiction Case No. 9342 of 2016)
For the Petitioner/s : Mr. Mritunjay Prasad Singh
For the Respondent/s : Mr. Smt. Kumari Amrita- Gp10
(In Miscellaneous Jurisdiction Case No. 1984 of 2016)
For the Petitioner/s : Mr. Rajive Ranjan Singh
For the Respondent/s : Mr. Gp32 Harish Kumar
(In Civil Writ Jurisdiction Case No. 7337 of 2018)
For the Petitioner/s : Mr. Sanjay Kumar
For the Respondent/s : Mr. Ashutosh Ranjan Pandey-Aag15
(In Civil Writ Jurisdiction Case No. 9479 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Kaushal Kr. Jha- Aag14
(In Civil Writ Jurisdiction Case No. 9753 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Ga1- Shyam Kishore Sharma
(In Civil Writ Jurisdiction Case No. 9235 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Ga5- Jai Shankar Barnwal
(In Civil Writ Jurisdiction Case No. 9698 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Subhash Pd. Singh- Ga7
(In Civil Writ Jurisdiction Case No. 9341 of 2016)
For the Petitioner/s : Mr. Diwakar Sinha
For the Respondent/s : Mr. Aag11- Ashok Kr. Keshri
(In Civil Writ Jurisdiction Case No. 8777 of 2016)
For the Petitioner/s : Mr. Mritunjay Prasad Singh
For the Respondent/s : Mr. Ajay Behari Sinha- Sc19
(In Civil Writ Jurisdiction Case No. 9114 of 2016)
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
95/108
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Gp6- Prasant Pratap
(In Civil Writ Jurisdiction Case No. 8705 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Rajiv Roy- Gp5
(In Civil Writ Jurisdiction Case No. 9689 of 2016)
For the Petitioner/s : Mr. Nityanand Mishra
For the Respondent/s : Mr. Prasoon Sinha- Ga2
(In Civil Writ Jurisdiction Case No. 10542 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Prabhat Kr. Singh- Sc12
(In Civil Writ Jurisdiction Case No. 11392 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Arvind Kumar No. 1- Sc13
(In Civil Writ Jurisdiction Case No. 10506 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Sc16- Abbas Haider
(In Civil Writ Jurisdiction Case No. 9523 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Aag10 P N Shahi
(In Civil Writ Jurisdiction Case No. 11101 of 2016)
For the Petitioner/s : Mr. Chaudhary Prem Kumar Thakur
For the Respondent/s : Mr. Sc13-Arvind Kumar
(In Civil Writ Jurisdiction Case No. 10553 of 2016)
For the Petitioner/s : Mr. Mritunjay Prasad Singh
For the Respondent/s : Mr. Madhukar Krishna Sinha- Sc1
(In Civil Writ Jurisdiction Case No. 9242 of 2016)
For the Petitioner/s : Mr. Diwakar Sinha
For the Respondent/s : Mr. Kinkar Kumar (Sc27)
(In Miscellaneous Jurisdiction Case No. 2029 of 2016)
For the Petitioner/s : Mr. Shashi Bhushan Kumar
For the Respondent/s : Mr. Sunil Kr. Mandal
(In Miscellaneous Jurisdiction Case No. 2028 of 2016)
For the Petitioner/s : Mr. Kripa Nand Jha
For the Respondent/s : Mr. Sc24 Sunil Kumar Mandal
(In Civil Writ Jurisdiction Case No. 11533 of 2016)
For the Petitioner/s : Mr. Nityanand Mishra
For the Respondent/s : Mr. Ga2- Prasoon Sinha
(In Civil Writ Jurisdiction Case No. 7248 of 2018)
For the Petitioner/s : Mr. Sanjay Kumar
For the Respondent/s : Mr. Madanjeet Kumar -Gp20
(In Miscellaneous Jurisdiction Case No. 1428 of 2017)
For the Petitioner/s : Mr. Hareram Singh
For the Respondent/s : Mr. Ashutosh Ranjan Pandey - Aag 15
(In Civil Writ Jurisdiction Case No. 7429 of 2018)
For the Petitioner/s : Mr. Samrendra Kumar Jha
For the Respondent/s : Mr. Kameshwar Kumar -Gp17
(In Civil Writ Jurisdiction Case No. 7642 of 2018)
For the Petitioner/s : Mr. Sarangdhar Jha
For the Respondent/s : Mr. Jitendra Kr. Roy No. 1- Sc13
(In Civil Writ Jurisdiction Case No. 9708 of 2016)
For the Petitioner/s : Mr. Bishnu Kant Dubey
For the Respondent/s : Mr. Mithilesh Kumar Pathak- Sc7
(In Civil Writ Jurisdiction Case No. 9640 of 2016)
For the Petitioner/s : Mr. Nityanand Mishra
For the Respondent/s : Mr. Gp10 Kumari Amrita
(In Civil Writ Jurisdiction Case No. 7986 of 2018)
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
96/108
For the Petitioner/s : Mr. Ranjeet Kumar Singh
For the Respondent/s : Mr. Prabhakar Jha- Gp27
(In Civil Writ Jurisdiction Case No. 7738 of 2018)
For the Petitioner/s : Mr. Dinesh Choudhary
For the Respondent/s : Mr. Subhash Chandra Mishra- Sc16
(In Civil Writ Jurisdiction Case No. 10003 of 2016)
For the Petitioner/s : Mr. Mritunjay Prasad Singh
For the Respondent/s : Mr. Sc26-Amar Nath Deo
(In Civil Writ Jurisdiction Case No. 9745 of 2016)
For the Petitioner/s : Mr. Kumar Binode Bariar
For the Respondent/s : Mr. Gp7- Dhurjati Kr.Prasad
(In Civil Writ Jurisdiction Case No. 8796 of 2018)
For the Petitioner/s : Mr. Abhishek Kumar
For the Respondent/s : Mr. Madanjeet Kumar- Gp20
(In Miscellaneous Jurisdiction Case No. 2130 of 2016)
For the Petitioner/s : Mr. Shashi Bhushan Kumar
For the Respondent/s : Mr. Sunil Kr. Mandal
(In Civil Writ Jurisdiction Case No. 8059 of 2018)
For the Petitioner/s : Mr. Rajendra Kumar Jain
For the Respondent/s : Mr. S.C.Mishra -Sc16
(In Civil Writ Jurisdiction Case No. 8164 of 2018)
For the Petitioner/s : Mr. Rajive Ranjan Singh
For the Respondent/s : Mr. Madanjeet Kumar -Gp20
(In Civil Writ Jurisdiction Case No. 8220 of 2018)
For the Petitioner/s : Mr. Rajive Ranjan Singh
For the Respondent/s : Mr. Smt. Shilpa Singh- Ga12
(In Civil Writ Jurisdiction Case No. 8449 of 2018)
For the Petitioner/s : Mr. Jai Kishor Poddar
For the Respondent/s : Mr. Smt. Binita Singh- Sc28
(In Miscellaneous Jurisdiction Case No. 2173 of 2016)
For the Petitioner/s : Mr. Shashi Bhushan Kumar
For the Respondent/s : Mr. Sc24 Sunil Kumar Mandal
(In Civil Writ Jurisdiction Case No. 11480 of 2016)
For the Petitioner/s : Mr. Nityanand Mishra
For the Respondent/s : Mr. M.K. Singh- Sc6
(In Civil Writ Jurisdiction Case No. 9642 of 2016)
For the Petitioner/s : Mr. Nityanand Mishra
For the Respondent/s : Mr. Subhash Pd.Singh (Ga7)
(In Civil Writ Jurisdiction Case No. 8753 of 2018)
For the Petitioner/s : Mr. Pankaj Kumar
For the Respondent/s : Mr. Kameshwar Kumar -Gp17
(In Civil Writ Jurisdiction Case No. 9824 of 2016)
For the Petitioner/s : Mr. Arun Kumar
For the Respondent/s : Mr. Gp9- Din Bandhu Singh
(In Civil Writ Jurisdiction Case No. 10841 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Sharma
For the Respondent/s : Mr. Prasoon Sinha- Ga2
(In Civil Writ Jurisdiction Case No. 8665 of 2018)
For the Petitioner/s : Mr. Abhishek Kumar
For the Respondent/s : Mr. Jitendra Kumar Roy No-1 -Sc13
(In Civil Writ Jurisdiction Case No. 11260 of 2016)
For the Petitioner/s : Mr. Nityanand Mishra
For the Respondent/s : Mr. Sc19- Ajay Behari Sinha
(In Civil Writ Jurisdiction Case No. 8132 of 2018)
For the Petitioner/s : Mr. Jyoti Prabhakar
For the Respondent/s : Mr. Binita Singh- Sc28
(In Civil Writ Jurisdiction Case No. 9792 of 2018)
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
97/108
For the Petitioner/s : Mr. Daya Shanker Prasad
For the Respondent/s : Mr. Madhaw Pd. Yadaw- Gp23
(In Miscellaneous Jurisdiction Case No. 2178 of 2016)
For the Petitioner/s : Mr. Rajive Ranjan Singh
For the Respondent/s : Mr. Gp32 Harish Kumar
(In Civil Writ Jurisdiction Case No. 8678 of 2018)
For the Petitioner/s : Mr. Ranjeet Kumar Singh
For the Respondent/s : Mr. Madhaw Prasad Yadav -Gp23
(In Miscellaneous Jurisdiction Case No. 1633 of 2017)
For the Petitioner/s : Mr. Sunil Kumar Singh
For the Respondent/s : Mr. Ashutosh Ranjan Pandey - Aag 15
(In Civil Writ Jurisdiction Case No. 9181 of 2018)
For the Petitioner/s : Mr. Arun Kumar
For the Respondent/s : Mr. Smt.Shilpa Singh -Ga12
(In Civil Writ Jurisdiction Case No. 10101 of 2016)
For the Petitioner/s : Mr. Pramod Kumar
For the Respondent/s : Mr. Vivek Prasad- Gp18
(In Civil Writ Jurisdiction Case No. 8583 of 2018)
For the Petitioner/s : Mr. Jyoti Prabhakar
For the Respondent/s : Mr. Smt.Shilpa Singh -Ga12
(In Miscellaneous Jurisdiction Case No. 1479 of 2018)
For the Petitioner/s : Mr. Md. Helal Ahmad
For the Respondent/s : Mr. Aashutosh Ranjan Pandey - Aag 15
(In Civil Writ Jurisdiction Case No. 11091 of 2016)
For the Petitioner/s : Mr. Umesh Kumar Mishra
For the Respondent/s : Mr. Aag11- Ashok Kumar Kesari
(In Civil Writ Jurisdiction Case No. 10527 of 2016)
For the Petitioner/s : Mr. Vijay Shankar Shrivastava
For the Respondent/s : Mr. Gp29- Sadanand Paswan
(In Civil Writ Jurisdiction Case No. 9275 of 2018)
For the Petitioner/s : Mr. Pramod Mishra
For the Respondent/s : Mr. Ashutosh Ranjan Pandey- Aag15
(In Civil Writ Jurisdiction Case No. 10617 of 2016)
For the Petitioner/s : Mr. Shambhu Nath Jha
For the Respondent/s : Mr. Sc20- Dr.Anil Kr.Upadhyaya
(In Civil Writ Jurisdiction Case No. 10536 of 2016)
For the Petitioner/s : Mr. Bankey Bihari Singh
For the Respondent/s : Mr. Sc11- Ashok Kumar
(In Civil Writ Jurisdiction Case No. 9663 of 2018)
For the Petitioner/s : Mr. Mritunjay Prasad Singh
For the Respondent/s : Mr. Madhaw Pd. Yadaw- Gp23
(In Civil Writ Jurisdiction Case No. 11295 of 2016)
For the Petitioner/s : Mr. Chandra Shekhar Anand
For the Respondent/s : Mr. Gp10- Smt.Kumari Amrita
(In Civil Writ Jurisdiction Case No. 10995 of 2016)
For the Petitioner/s : Mr. Bishnu Kant Dubey
For the Respondent/s : Mr. Sadanand Paswan- Gp29
(In Civil Writ Jurisdiction Case No. 12751 of 2018)
For the Petitioner/s : Mr. Mritunjay Prasad Singh
For the Respondent/s : Mr. Ashutosh Ranjan Pandey- Aag15
(In Civil Writ Jurisdiction Case No. 9814 of 2018)
For the Petitioner/s : Mr. Rajive Ranjan Singh
For the Respondent/s : Mr. Madanjeet Kumar -Gp20
(In Civil Writ Jurisdiction Case No. 9321 of 2018)
For the Petitioner/s : Mr. Ranjeet Kumar Singh
For the Respondent/s : Mr. Madhaw Pd. Yadaw- Gp23
(In Civil Writ Jurisdiction Case No. 9794 of 2017)
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
98/108
For the Petitioner/s : Mr. Anamul Haque
For the Respondent/s : Mr. S.C. Mishra-Sc16
(In Miscellaneous Jurisdiction Case No. 1707 of 2017)
For the Petitioner/s : Mr. Bishwajeet Kumar
For the Respondent/s : Mr. Ashutosh Ranjan Pandey - Aag15
(In Civil Writ Jurisdiction Case No. 9476 of 2018)
For the Petitioner/s : Mr. Panchu Ram
For the Respondent/s : Mr. Kameshwar Kumar -Gp17
(In Civil Writ Jurisdiction Case No. 9807 of 2018)
For the Petitioner/s : Mr. Devanand Tiwari
For the Respondent/s : Mr. S.C.Mishra -Sc16
(In Civil Writ Jurisdiction Case No. 10206 of 2018)
For the Petitioner/s : Mr. Kumar Vishoka Nand
For the Respondent/s : Mr. Madanjeet Kumar- Gp20
(In Civil Writ Jurisdiction Case No. 11279 of 2016)
For the Petitioner/s : Mr. Sunil Kumar Karn
For the Respondent/s : Mr. Anil Kumar- Gp23
(In Civil Writ Jurisdiction Case No. 11360 of 2016)
For the Petitioner/s : Mr. Sunil Kumar Karn
For the Respondent/s : Mr. Anshuman Singh- Gp24
(In Civil Writ Jurisdiction Case No. 9593 of 2018)
For the Petitioner/s : Mr. Upendra Kumar Chaubey
For the Respondent/s : Mr. Madhaw Prasad Yadav -Gp23
(In Civil Writ Jurisdiction Case No. 9763 of 2018)
For the Petitioner/s : Mr. Prabhat Ranjan Singh
For the Respondent/s : Mr. Madhaw Prasad Yadav -Gp23
(In Civil Writ Jurisdiction Case No. 9888 of 2018)
For the Petitioner/s : Mr. Jyoti Prabhakar
For the Respondent/s : Mr. Jitendra Kr. Roy No. 1- Sc13
(In Miscellaneous Jurisdiction Case No. 1749 of 2017)
For the Petitioner/s : Mr. Smt. Shashi Priya Pathak
For the Respondent/s : Mr. Ashutosh Ranjan Pandey - Aag 15
(In Civil Writ Jurisdiction Case No. 10578 of 2018)
For the Petitioner/s : Mr. Nityanand Mishra
For the Respondent/s : Mr. Smt. Shilpa Singh- Ga12
(In Civil Writ Jurisdiction Case No. 10694 of 2018)
For the Petitioner/s : Mr. Nityanand Mishra
For the Respondent/s : Mr. Smt. Binita Singh- Sc28
(In Civil Writ Jurisdiction Case No. 14256 of 2016)
For the Petitioner/s : Mr. Dhirendra Nath Jha
For the Respondent/s : Mr. Prashant Pratap-Gp6
(In Civil Writ Jurisdiction Case No. 11655 of 2016)
For the Petitioner/s : Mr. Binoy Kumar Sinha-1
For the Respondent/s : Mr. Smt. Nivedita Nirvikar- Ga10
(In Miscellaneous Jurisdiction Case No. 1798 of 2017)
For the Petitioner/s : Mr. Maya Shankar Mishra
For the Respondent/s : Mr. Ashutosh Ranjan Pandey - Aag 15
(In Civil Writ Jurisdiction Case No. 11439 of 2018)
For the Petitioner/s : Mr. Prem Chand Yadav
For the Respondent/s : Mr. S.C.Mishra -Sc16
(In Civil Writ Jurisdiction Case No. 12125 of 2016)
For the Petitioner/s : Mr. Bharat Lal
For the Respondent/s : Mr. S.S. Prasad- Sc10
(In Civil Writ Jurisdiction Case No. 11500 of 2018)
For the Petitioner/s : Mr. Ashok Kumar Singh
For the Respondent/s : Mr. Binita Singh- Sc28
(In Miscellaneous Jurisdiction Case No. 3604 of 2012)
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
99/108
For the Petitioner/s : Mr. Shashi Shekhar Tiwary
For the Respondent/s : Mr. Dhurjati Kr Prasad
(In Civil Writ Jurisdiction Case No. 12196 of 2016)
For the Petitioner/s : Mr. Shashi Bhushan Kumar
For the Respondent/s : Mr. Aag10- Pushkar Narain Shahi
(In Civil Writ Jurisdiction Case No. 12949 of 2016)
For the Petitioner/s : Mr. Nityanand Mishra
For the Respondent/s : Mr. Partha Sarthi-Ga11
(In Civil Writ Jurisdiction Case No. 10136 of 2017)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. A.R. Pandey- Aag15
(In Miscellaneous Jurisdiction Case No. 1900 of 2017)
For the Petitioner/s : Mr. Prahalad Kumar Bhagat
For the Respondent/s : Mr. Ashutosh Ranjan Pandey - Aag 15
(In Civil Writ Jurisdiction Case No. 11651 of 2017)
For the Petitioner/s : Mr. Bipin Kumar
For the Respondent/s : Mr. Madanjit Kr. -Gp20
(In Civil Writ Jurisdiction Case No. 12214 of 2016)
For the Petitioner/s : Mr. Sanjay Kumar Ghosarvey
For the Respondent/s : Mr. Nadeem Seraj- Gp5
(In Civil Writ Jurisdiction Case No. 12120 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Ga- Ajay Behari Sinha
(In Civil Writ Jurisdiction Case No. 11754 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Ga- Anil Kumar Sinha
(In Civil Writ Jurisdiction Case No. 11938 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Sc- Sheo Shankar Prasad
(In Civil Writ Jurisdiction Case No. 11937 of 2016)
For the Petitioner/s : Mr. Diwakar Sinha
For the Respondent/s : Mr. Aag13- Ashok Kr.Choudhary
(In Civil Writ Jurisdiction Case No. 12253 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Kaushal Kr. Jha- Aag8
(In Civil Writ Jurisdiction Case No. 12612 of 2016)
For the Petitioner/s : Mr. Gauri Shankar Thakur
For the Respondent/s : Mr. Smt. Shilpa Singh- Ga12
(In Civil Writ Jurisdiction Case No. 13563 of 2016)
For the Petitioner/s : Mr. Madhukar Narayan Sinha
For the Respondent/s : Mr. Subhash Chandra Mishra-Sc16
(In Civil Writ Jurisdiction Case No. 12637 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Smt. Shilpa Singh- Ga12
(In Civil Writ Jurisdiction Case No. 13648 of 2016)
For the Petitioner/s : Mr. Suresh Prasad Sah @ Baranwal
For the Respondent/s : Mr. Madanjeet Singh- Gp20
(In Civil Writ Jurisdiction Case No. 10951 of 2017)
For the Petitioner/s : Mr. Rabindra Kumar Priyadarshi
For the Respondent/s : Mr. Smt.Binita Singh-Sc28
(In Miscellaneous Jurisdiction Case No. 2039 of 2017)
For the Petitioner/s : Mr. Pramod Kumar Pandey
For the Respondent/s : Mr. Ashutosh Ranjan Pandey - Aag 15
(In Miscellaneous Jurisdiction Case No. 2053 of 2017)
For the Petitioner/s : Mr. Deepak Kumar
For the Respondent/s : Mr. Ashutosh Ranjan Pandey - Aag 15
(In Civil Writ Jurisdiction Case No. 13993 of 2016)
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
100/108
For the Petitioner/s : Mr. Uma Shankar Sharma
For the Respondent/s : Mr. Madanjeet Singh- Gp20
(In Civil Writ Jurisdiction Case No. 11285 of 2017)
For the Petitioner/s : Mr. Suresh Prasad Sah @ Baranwal
For the Respondent/s : Mr. Kameshwar Kumar-Gp17
(In Civil Writ Jurisdiction Case No. 13834 of 2016)
For the Petitioner/s : Mr. Jitendra Prasad Singh
For the Respondent/s : Mr. Kameshwar Kumar- Gp17
(In Civil Writ Jurisdiction Case No. 14206 of 2016)
For the Petitioner/s : Mr. Ratanakar Jha
For the Respondent/s : Mr. Kameshwar Kumar-Gp17
(In Civil Writ Jurisdiction Case No. 14279 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Ashutosh Ranjan Pandey- Aag15
(In Civil Writ Jurisdiction Case No. 15375 of 2016)
For the Petitioner/s : Mr. Pramod Mishra
For the Respondent/s : Mr. Smt.Shilpa Singh-Ga12
(In Civil Writ Jurisdiction Case No. 13906 of 2016)
For the Petitioner/s : Mr. Nityanand Mishra
For the Respondent/s : Mr. Ashutosh Ranjan Pandey- Aag15
(In Civil Writ Jurisdiction Case No. 14125 of 2016)
For the Petitioner/s : Mr. Ratanakar Jha
For the Respondent/s : Mr. Ram Balak Mahto-Ag
(In Miscellaneous Jurisdiction Case No. 2163 of 2017)
For the Petitioner/s : Mr. Rajive Ranjan Singh
For the Respondent/s : Mr. Ashutosh Ranjan Pandey - Aag 15
(In Miscellaneous Jurisdiction Case No. 2168 of 2017)
For the Petitioner/s : Mr. Maya Shankar Mishra
For the Respondent/s : Mr. Ashutosh Ranjan Pandey - Aag 15
(In Civil Writ Jurisdiction Case No. 12120 of 2018)
For the Petitioner/s : Mr. Pawan Kumar Singh
For the Respondent/s : Mr. Ashutosh Ranjan Pandey- Aag15
(In Civil Writ Jurisdiction Case No. 14133 of 2016)
For the Petitioner/s : Mr. Md. Qumrul Hoda
For the Respondent/s : Mr. Kameshwar Kumar-Gp17
(In Civil Writ Jurisdiction Case No. 11586 of 2017)
For the Petitioner/s : Mr. Gopal Pandey
For the Respondent/s : Mr. Kameshwar Kumar-Gp17
(In Miscellaneous Jurisdiction Case No. 4935 of 2012)
For the Petitioner/s : Mr. Anil Prasad Singh
For the Respondent/s : Mr. G.K. Agrwal
(In Miscellaneous Jurisdiction Case No. 2208 of 2017)
For the Petitioner/s : Mr. Pankaj Kumar
For the Respondent/s : Mr. Ashutosh Ranjan Pandey - Aag 15
(In Miscellaneous Jurisdiction Case No. 2227 of 2017)
For the Petitioner/s : Mr. Rashmi Ranjan
For the Respondent/s : Mr. Prabhat Kumar Verma - Aag 3
(In Miscellaneous Jurisdiction Case No. 2224 of 2017)
For the Petitioner/s : Mr. Pankaj Kumar
For the Respondent/s : Mr. Ashutosh Ranjan Pandey - Aag 15
(In Civil Writ Jurisdiction Case No. 11631 of 2017)
For the Petitioner/s : Mr. Amrit Abhijat
For the Respondent/s : Mr. Smt.Shilpa Singh -Ga12
(In Civil Writ Jurisdiction Case No. 11338 of 2017)
For the Petitioner/s : Mr. Pankaj Kumar
For the Respondent/s : Mr. Prabhakar Jha-Gp27
(In Miscellaneous Jurisdiction Case No. 2269 of 2017)
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
101/108
For the Petitioner/s : Mr. Pawan Kumar Singh
For the Respondent/s : Mr. Ashutosh Ranjan Pandey - Aag 15
(In Civil Writ Jurisdiction Case No. 11718 of 2017)
For the Petitioner/s : Mr. Swapnil Kumar Singh
For the Respondent/s : Mr. Madhaw Pd. Yadav-Gp23
(In Civil Writ Jurisdiction Case No. 13226 of 2017)
For the Petitioner/s : Mr. Bishwajeet Singh
For the Respondent/s : Mr. Smt. Shilpa Singh -Ga12
(In Miscellaneous Jurisdiction Case No. 2333 of 2017)
For the Petitioner/s : Mr. Rajendra Kumar Jain
For the Respondent/s : Mr. Ashutosh Ranjan Pandey - Aag 15
(In Miscellaneous Jurisdiction Case No. 2360 of 2017)
For the Petitioner/s : Mr. Deepak Kumar
For the Respondent/s : Mr. Ashutosh Ranjan Pandey - Aag 15
(In Civil Writ Jurisdiction Case No. 13746 of 2017)
For the Petitioner/s : Mr. Anita Kumari
For the Respondent/s : Mr. Madanjit Kumar-Gp20
(In Civil Writ Jurisdiction Case No. 12905 of 2018)
For the Petitioner/s : Mr. Mritunjay Prasad Singh
For the Respondent/s : Mr. Jitendra Kr. Roy No. 1- Sc13
(In Miscellaneous Jurisdiction Case No. 2390 of 2017)
For the Petitioner/s : Mr. Rajive Ranjan Singh
For the Respondent/s : Mr. Ashutosh Ranjan Pandey - Aag 15
(In Miscellaneous Jurisdiction Case No. 2387 of 2017)
For the Petitioner/s : Mr. Rakesh Ranjan
For the Respondent/s : Mr. Ashutosh Ranjan Pandey - Aag 15
(In Civil Writ Jurisdiction Case No. 12424 of 2017)
For the Petitioner/s : Mr. Suresh Prasad Sah @ Baranwal
For the Respondent/s : Mr. Madanjit Kumar - Gp20
(In Civil Writ Jurisdiction Case No. 14915 of 2015)
For the Petitioner/s : Mr. Suresh Prasad Bhakta
For the Respondent/s : Mr. Gp14- M.K. Ambastha
(In Civil Writ Jurisdiction Case No. 13378 of 2017)
For the Petitioner/s : Mr. Sanjay Kumar
For the Respondent/s : Mr. Ashutosh Ranjan Pandey - Aag15
(In Civil Writ Jurisdiction Case No. 15580 of 2016)
For the Petitioner/s : Mr. Bhola Prasad No.-1
For the Respondent/s : Mr. Rishi Raj Sinha- Sc19
(In Civil Writ Jurisdiction Case No. 12923 of 2017)
For the Petitioner/s : Mr. Dileep Kumar Singh
For the Respondent/s : Mr. Madanjit Kr. -Gp20
(In Civil Writ Jurisdiction Case No. 16125 of 2016)
For the Petitioner/s : Mr. Jagjit Roshan
For the Respondent/s : Mr. Madhaw Pd. Yadav- Gp23
(In Civil Writ Jurisdiction Case No. 12659 of 2017)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. S.C.Mishra -Sc16
(In Civil Writ Jurisdiction Case No. 12775 of 2017)
For the Petitioner/s : Mr. Sanjay Kumar
For the Respondent/s : Mr. Madhaw Prasad Yadav -Gp23
(In Civil Writ Jurisdiction Case No. 15786 of 2016)
For the Petitioner/s : Mr. Madhu Prasun
For the Respondent/s : Mr. Madhaw Pd. Yadav- Gp23
(In Civil Writ Jurisdiction Case No. 14078 of 2017)
For the Petitioner/s : Mr. Maya Shankar Mishra
For the Respondent/s : Mr. Smt. Binita Singh - Sc28
(In Civil Writ Jurisdiction Case No. 15004 of 2017)
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
102/108
For the Petitioner/s : Mr. Sheo Kumar Prasad
For the Respondent/s : Mr. Madanjeet Kumar - Gp20
(In Civil Writ Jurisdiction Case No. 16205 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Madhaw Prasad Yadav-Gp23
(In Civil Writ Jurisdiction Case No. 15945 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Madanjeet Singh-Gp20
(In Civil Writ Jurisdiction Case No. 18108 of 2014)
For the Petitioner/s : Mr. Pramod Mishra
For the Respondent/s : Mr. Ga12- Ajay
(In Miscellaneous Jurisdiction Case No. 3397 of 2016)
For the Petitioner/s : Mr. Amrendra Kumar Jha
For the Respondent/s : Mr. Aag6 Pushkar Narain Shahi
(In Civil Writ Jurisdiction Case No. 13360 of 2017)
For the Petitioner/s : Mr. Mritunjay Prasad Singh
For the Respondent/s : Mr. Prabhakar Jha-Gp27
(In Civil Writ Jurisdiction Case No. 13494 of 2017)
For the Petitioner/s : Mr. Kumari Sujata Sinha
For the Respondent/s : Mr. Smt.Shilpa Singh -Ga12
(In Civil Writ Jurisdiction Case No. 16480 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Madanjeet Singh-Gp20
(In Civil Writ Jurisdiction Case No. 16493 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Ashutosh Ranjan Pandey-Aag15
(In Civil Writ Jurisdiction Case No. 16550 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Ashutosh Ranjan Pandey-Aag15
(In Civil Writ Jurisdiction Case No. 16531 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Kameshwar Kumar- Gp17
(In Civil Writ Jurisdiction Case No. 16546 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Madanjeet Singh-Gp20
(In Miscellaneous Jurisdiction Case No. 3511 of 2016)
For the Petitioner/s : Mr. Sanjay Sinha
For the Respondent/s : Mr. Aag15 Ashutosh Ranjan Pandey
(In Civil Writ Jurisdiction Case No. 16632 of 2016)
For the Petitioner/s : Mr. Uday Chand Prasad
For the Respondent/s : Mr. Madhaw Pd. Yadav- Gp23
(In Miscellaneous Jurisdiction Case No. 2657 of 2017)
For the Petitioner/s : Mr. Rashmi Ranjan
For the Respondent/s : Mr. Ashutosh Ranjan Pandey - Aag 15
(In Civil Writ Jurisdiction Case No. 17136 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Kameshwar Kumar- Gp17
(In Civil Writ Jurisdiction Case No. 16749 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Madhaw Pd. Yadav- Gp23
(In Civil Writ Jurisdiction Case No. 16670 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Smt.Shilpa Singh-Ga12
(In Civil Writ Jurisdiction Case No. 17191 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Madanjeet Singh- Gp20
(In Civil Writ Jurisdiction Case No. 17426 of 2016)
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
103/108
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Smt.Shilpa Singh-Ga12
(In Civil Writ Jurisdiction Case No. 17114 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Madanjeet Singh- Gp20
(In Civil Writ Jurisdiction Case No. 17177 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Smt.Shilpa Singh-Ga12
(In Civil Writ Jurisdiction Case No. 17445 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Madanjeet Singh-Gp20
(In Civil Writ Jurisdiction Case No. 18292 of 2016)
For the Petitioner/s : Mr. Binay Kumar Singh
For the Respondent/s : Mr. Jitendra Kr. Roy No. 1- Sc13
(In Miscellaneous Jurisdiction Case No. 3677 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Jain
For the Respondent/s : Mr.
(In Civil Writ Jurisdiction Case No. 18599 of 2016)
For the Petitioner/s : Mr. Gajendra Kumar Singh
For the Respondent/s : Mr. Jitendra Kumar Roy No-1 Sc13
(In Civil Writ Jurisdiction Case No. 17484 of 2015)
For the Petitioner/s : Mr. Bhola Kumar
For the Respondent/s : Mr. Gp9- Din Bandhu Singh
(In Miscellaneous Jurisdiction Case No. 2814 of 2017)
For the Petitioner/s : Mr. Sanjay Kumar
For the Respondent/s : Mr. Ashutosh Ranjan Pandey ( Aag - 15)
(In Civil Writ Jurisdiction Case No. 18777 of 2016)
For the Petitioner/s : Mr. Nityanand Mishra
For the Respondent/s : Mr. Madanjit Singh- Gp20
(In Civil Writ Jurisdiction Case No. 18215 of 2016)
For the Petitioner/s : Mr. Bipin Kumar
For the Respondent/s : Mr. Subhash Chandra Mishra- Sc16
(In Civil Writ Jurisdiction Case No. 14628 of 2017)
For the Petitioner/s : Mr. Kumar Binode Bariar
For the Respondent/s : Mr. Smt. Binita Singh-Sc28
(In Civil Writ Jurisdiction Case No. 14699 of 2017)
For the Petitioner/s : Mr. Manoj Kumar Singh
For the Respondent/s : Mr. Smt.Binita Singh -Sc28
(In Civil Writ Jurisdiction Case No. 18156 of 2016)
For the Petitioner/s : Mr. Jitendra Kumar Giri
For the Respondent/s : Mr. Ashutosh Ranjan Pandey- Aag15
(In Civil Writ Jurisdiction Case No. 15616 of 2017)
For the Petitioner/s : Mr. Deepak Kumar Sinha
For the Respondent/s : Mr. Smt.Binita Singh -Sc28
(In Civil Writ Jurisdiction Case No. 17952 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Jitendra Kr. Roy No. 1- Sc13
(In Civil Writ Jurisdiction Case No. 17925 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Subhash Chandra Mishra- Sc16
(In Civil Writ Jurisdiction Case No. 18333 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Kameshwar Kumar- Gp17
(In Civil Writ Jurisdiction Case No. 18321 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Ashutosh Ranjan Pandey-Aag15
(In Civil Writ Jurisdiction Case No. 18124 of 2016)
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
104/108
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Madhaw Pd. Yadav- Gp23
(In Civil Writ Jurisdiction Case No. 18317 of 2016)
For the Petitioner/s : Mr. Devanand Tiwari
For the Respondent/s : Mr. Smt. Shilpa Singh- Ga12
(In Civil Writ Jurisdiction Case No. 18082 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Madhaw Prasad Yadav-Gp23
(In Civil Writ Jurisdiction Case No. 18363 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Subhash Chandra Mishra- Sc16
(In Civil Writ Jurisdiction Case No. 18650 of 2016)
For the Petitioner/s : Mr. Manish Kumar No-2
For the Respondent/s : Mr. Prabhakar Jha- Gp27
(In Miscellaneous Jurisdiction Case No. 2901 of 2017)
For the Petitioner/s : Mr. Dinesh Choudhary
For the Respondent/s : Mr.
(In Miscellaneous Jurisdiction Case No. 2894 of 2017)
For the Petitioner/s : Mr. Sanjay Kumar
For the Respondent/s : Mr. Ashutosh Ranjan Pandey - Aag 15
(In Civil Writ Jurisdiction Case No. 15038 of 2017)
For the Petitioner/s : Mr. Prabhat Ranjan Singh
For the Respondent/s : Mr. Madanjit Kumar - Gp20
(In Civil Writ Jurisdiction Case No. 15061 of 2017)
For the Petitioner/s : Mr. Sharda Nand Mishra
For the Respondent/s : Mr. Smt. Binita Singh-Sc28
(In Civil Writ Jurisdiction Case No. 18338 of 2016)
For the Petitioner/s : Mr. Manoj Kumar
For the Respondent/s : Mr. Jitendra Kr. Roy No. 1- Sc13
(In Civil Writ Jurisdiction Case No. 18463 of 2016)
For the Petitioner/s : Mr. Binod Murari Mishra
For the Respondent/s : Mr. Subhash Chandra Mishra- Sc16
(In Miscellaneous Jurisdiction Case No. 3860 of 2016)
For the Petitioner/s : Mr. Nityanand Mishra
For the Respondent/s : Mr. Aag15- Ashutosh Ranjan Pandey
(In Civil Writ Jurisdiction Case No. 19898 of 2016)
For the Petitioner/s : Mr. Tuhin Shankar
For the Respondent/s : Mr. Jitendra Kr. Roy No. 1- Sc13
(In Civil Writ Jurisdiction Case No. 15400 of 2017)
For the Petitioner/s : Mr. Shashi Shekhar Tiwary
For the Respondent/s : Mr. Ashutosh Ranjan Pandey -Aag15
(In Miscellaneous Jurisdiction Case No. 2969 of 2017)
For the Petitioner/s : Mr. Pawan Kumar Singh
For the Respondent/s : Mr.
(In Miscellaneous Jurisdiction Case No. 3007 of 2017)
For the Petitioner/s : Mr. Pramod Mishra
For the Respondent/s : Mr. Ashutosh Ranjan Pandey - Aag 15
(In Miscellaneous Jurisdiction Case No. 1137 of 2016)
For the Petitioner/s : Mr. Rajendra Kumar Jain
For the Respondent/s : Mr. Sc16 Abbas Haidaer
(In Civil Writ Jurisdiction Case No. 19248 of 2016)
For the Petitioner/s : Mr. Nikhilesh Kumar
For the Respondent/s : Mr. Prabhakar Jha-Gp27
(In Civil Writ Jurisdiction Case No. 19394 of 2016)
For the Petitioner/s : Mr. Ravi Kant Kumar
For the Respondent/s : Mr. Subhash Chandra Mishra- Sc16
(In Civil Writ Jurisdiction Case No. 19193 of 2016)
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
105/108
For the Petitioner/s : Mr. Lalan Kumar
For the Respondent/s : Mr. Smt. Shilpa Singh- Ga12
(In Civil Writ Jurisdiction Case No. 19254 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Madanjeet Singh-Gp20
(In Civil Writ Jurisdiction Case No. 19236 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Kameshwar Kumar-Gp17
(In Civil Writ Jurisdiction Case No. 19262 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Madhaw Prasad Yadav-Gp23
(In Civil Writ Jurisdiction Case No. 19553 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Jitendra Kumar Roy No-1 Sc13
(In Civil Writ Jurisdiction Case No. 19274 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Kameshwar Kumar- Gp17
(In Civil Writ Jurisdiction Case No. 19580 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Subhash Chandra Mishra- Sc16
(In Civil Writ Jurisdiction Case No. 19627 of 2016)
For the Petitioner/s : Mr. Abhay Kumar
For the Respondent/s : Mr. Subhash Chandra Yadav-Gp15
(In Civil Writ Jurisdiction Case No. 16907 of 2017)
For the Petitioner/s : Mr. Navin Sharma
For the Respondent/s : Mr. Kameshwar Kumar - Gp-17
(In Miscellaneous Jurisdiction Case No. 3148 of 2017)
For the Petitioner/s : Mr. Maya Shankar Mishra
For the Respondent/s : Mr. Ashutosh Ranjan Pandey - Aag 15
(In Civil Writ Jurisdiction Case No. 19471 of 2016)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Madhaw Prasad Yadav-Gp23
(In Miscellaneous Jurisdiction Case No. 3166 of 2017)
For the Petitioner/s : Mr. Md. Anis Akhtar
For the Respondent/s : Mr. Ashutosh Ranjan Pandey - Aag 15
(In Civil Writ Jurisdiction Case No. 20576 of 2016)
For the Petitioner/s : Mr. Nilendu Kumar Choudhary
For the Respondent/s : Mr. Madanjeet Singh- Gp20
(In Civil Writ Jurisdiction Case No. 20586 of 2016)
For the Petitioner/s : Mr. Nilendu Kumar Choudhary
For the Respondent/s : Mr. Kameshwar Kumar- Gp17
(In Civil Writ Jurisdiction Case No. 20523 of 2016)
For the Petitioner/s : Mr. Nilendu Kumar Choudhary
For the Respondent/s : Mr. Jitendra Kr. Roy No. 1- Sc13
(In Civil Writ Jurisdiction Case No. 20595 of 2016)
For the Petitioner/s : Mr. Nilendu Kumar Choudhary
For the Respondent/s : Mr. Prabhakar Jha-Gp27
(In Civil Writ Jurisdiction Case No. 17826 of 2017)
For the Petitioner/s : Mr. Rabi Bhushan
For the Respondent/s : Mr. S.C. Mishra - Sc-16
(In Civil Writ Jurisdiction Case No. 16875 of 2017)
For the Petitioner/s : Mr. Ajay Kumar Singh
For the Respondent/s : Mr. Smt. B. Singh - Sc28
(In Civil Writ Jurisdiction Case No. 16536 of 2017)
For the Petitioner/s : Mr. Praveen Kumar Agrawal
For the Respondent/s : Mr. M. Prasad Yadav - Gp23
(In Civil Writ Jurisdiction Case No. 17966 of 2017)
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
106/108
For the Petitioner/s : Mr. Rabi Bhushan
For the Respondent/s : Mr. S.C.Mishra -Sc16
(In Civil Writ Jurisdiction Case No. 17869 of 2017)
For the Petitioner/s : Mr. Pramod Mishra
For the Respondent/s : Mr. Smt. Binita Singh -Sc28
(In Miscellaneous Jurisdiction Case No. 3228 of 2017)
For the Petitioner/s : Mr. Maya Shankar Mishra
For the Respondent/s : Mr. Ashutosh Ranjan Pandey - Aag 15
(In Civil Writ Jurisdiction Case No. 17336 of 2017)
For the Petitioner/s : Mr. Sanjay Kumar
For the Respondent/s : Mr. Kameshwar Kumar - Gp-17
(In Miscellaneous Jurisdiction Case No. 4208 of 2016)
For the Petitioner/s : Mr. Rajeev Lochan
For the Respondent/s : Mr. Aag15 Ashutosh Ranjan Pandey
(In Civil Writ Jurisdiction Case No. 20398 of 2016)
For the Petitioner/s : Mr. Prabhat Ranjan Singh
For the Respondent/s : Mr. Smt. Binita Singh- Sc28
(In Civil Writ Jurisdiction Case No. 20581 of 2016)
For the Petitioner/s : Mr. Md. Harun Quareshi
For the Respondent/s : Mr. Kaushal Kr.Jha-Aag8
(In Civil Writ Jurisdiction Case No. 18708 of 2017)
For the Petitioner/s : Mr. Pramod Mishra
For the Respondent/s : Mr. A.R.Pandey -Aag15
(In Civil Writ Jurisdiction Case No. 17812 of 2017)
For the Petitioner/s : Mr. Pramod Mishra
For the Respondent/s : Mr. Smt.Shilpa Singh -Ga12
(In Civil Writ Jurisdiction Case No. 19038 of 2017)
For the Petitioner/s : Mr. Md. Ziaul Quamar
For the Respondent/s : Mr. Madhaw Prasad Yadav -Gp23
(In Civil Writ Jurisdiction Case No. 17715 of 2017)
For the Petitioner/s : Mr. Ashok Kumar
For the Respondent/s : Mr. Madanjit Kumar - Gp20
(In Miscellaneous Jurisdiction Case No. 3303 of 2017)
For the Petitioner/s : Mr. Shashi Shekhar Tiwary
For the Respondent/s : Mr.
(In Civil Writ Jurisdiction Case No. 17360 of 2017)
For the Petitioner/s : Mr. Ram Subhas Singh
For the Respondent/s : Mr. Smt. B. Singh - Sc28
(In Miscellaneous Jurisdiction Case No. 6259 of 2013)
For the Petitioner/s : Mr. Kripa Nand Jha
For the Respondent/s : Mr. Sunil Kr. Mandal
(In Civil Writ Jurisdiction Case No. 1070 of 2017)
For the Petitioner/s : Mr. Jainendra Kumar Sinha
For the Respondent/s : Mr. Subhash Chandra Mishra- Sc16
(In Civil Writ Jurisdiction Case No. 1294 of 2017)
For the Petitioner/s : Mr. Anil Kumar
For the Respondent/s : Mr. Madhaw Pd. Yadav- Gp23
(In Civil Writ Jurisdiction Case No. 18867 of 2017)
For the Petitioner/s : Mr. Jyoti Prabhakar
For the Respondent/s : Mr. Prabhakar Jha -Gp27
(In Miscellaneous Jurisdiction Case No. 3424 of 2017)
For the Petitioner/s : Mr. Rajive Ranjan Singh
For the Respondent/s : Mr. Ashutosh Ranjan Pandey ( Aag 15 )
(In Civil Writ Jurisdiction Case No. 18263 of 2017)
For the Petitioner/s : Mr. Pawan Kumar Singh
For the Respondent/s : Mr. Smt.Shilpa Singh -Ga12
(In Civil Writ Jurisdiction Case No. 17696 of 2017)
Patna High Court MJC No.809 of 2012(29) dt.13-07-2018
107/108
For the Petitioner/s : Mr. Gajendra Kumar Jha
For the Respondent/s : Mr. Prabhakar Jha - Gp-27
(In Civil Writ Jurisdiction Case No. 18307 of 2017)
For the Petitioner/s : Mr. Mritunjay Prasad Singh
For the Respondent/s : Mr. Ashutosh Ranjan Pandey-Aag15
(In Civil Writ Jurisdiction Case No. 17971 of 2017)
For the Petitioner/s : Mr. Prabhat Ranjan Singh
For the Respondent/s : Mr. Madanjeet Kumar -Gp20
(In Civil Writ Jurisdiction Case No. 18679 of 2017)
For the Petitioner/s : Mr. Dr. Abdus Shakoor
For the Respondent/s : Mr. S.C.Mishra -Sc16
(In Civil Writ Jurisdiction Case No. 18529 of 2017)
For the Petitioner/s : Mr. Prabhat Ranjan Singh
For the Respondent/s : Mr. Jitendra Kumar Roy No-1 -Sc13
(In Civil Writ Jurisdiction Case No. 19004 of 2017)
For the Petitioner/s : Mr. Bauye Jee Jha (B.J. Jha)
For the Respondent/s : Mr. Madhaw Prasad Yadav -Gp23
(In Civil Writ Jurisdiction Case No. 940 of 2018)
For the Petitioner/s : Mr. Pramod Mishra
For the Respondent/s : Mr. M. Pd. Yadaw-Gp23
(In Miscellaneous Jurisdiction Case No. 3618 of 2017)
For the Petitioner/s : Mr. Rakesh Ranjan
For the Respondent/s : Mr. Ashutosh Ranjan Pandey - Aag 15
(In Miscellaneous Jurisdiction Case No. 3617 of 2017)
For the Petitioner/s : Mr. Rakesh Ranjan
For the Respondent/s : Mr. Ashutosh Ranjan Pandey - Aag 15
(In Civil Writ Jurisdiction Case No. 2802 of 2018)
For the Petitioner/s : Mr. Shruti Sinha
For the Respondent/s : Mr. Madanjeet Kumar -Gp20
(In Civil Writ Jurisdiction Case No. 19027 of 2017)
For the Petitioner/s : Mr. Nandlal Kumar Singh
For the Respondent/s : Mr. Kameshwar Kumar -Gp17
(In Civil Writ Jurisdiction Case No. 19068 of 2017)
For the Petitioner/s : Mr. Manish Kumar
For the Respondent/s : Mr. A.R.Pandey -Aag15
(In Miscellaneous Jurisdiction Case No. 54 of 2013)
For the Petitioner/s : Mr. Suman Kumar
For the Respondent/s : Mr. Rajiv Roy
(In Miscellaneous Jurisdiction Case No. 3741 of 2017)
For the Petitioner/s : Mr. Swapnil Kumar Singh
For the Respondent/s : Mr. Smt. Shilpa Singh - Ga 12
(In Miscellaneous Jurisdiction Case No. 3843 of 2017)
For the Petitioner/s : Mr. Rakesh Ranjan
For the Respondent/s : Mr. Smt. Shilpa Singh - Ga 12
======================================================
CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE RAJEEV RANJAN PRASAD
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
29 13-07-2018List the matter on 23rd July, 2018, along with all the other connected cases. Patna High Court MJC No.809 of 2012(29) dt.13-07-2018 108/108 The matter shall be taken up at 02.15 P.M. and continue till it is conclusion.
(Rajendra Menon, CJ) ( Rajeev Ranjan Prasad, J) Shamshad/-
U