Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Tamilnadu - Subsection Section 12(i) in Tamil Nadu Debt Relief Act, 1972 (i)in clause (i), for the expression "31st March 1972", the expression "31st March immediately preceding the date on which the debt is incurred" were substituted;
