Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 138(3)] [Section 138] [Entire Act]

State of Uttarakhand - Subsection

Section 138(3)(a) in Uttarakhand Co-Operative Societies Act, 2003

(a)the amounts due on the mortgages or charges on hypothecation and other assets of Uttarakhand State co-operative Bank;