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State of Mizoram - Section

Section 3 in Lai Autonomous District (Village Councils) Act, 2007

3. Constitution of Village Council.

(1)There shall be a Village Council in each village within the jurisdiction of the District Council of the Lai Autonomous District.
(2)A Village Council shall be composed of members according to the number of houses it contains as specified below:-For a village having 50-120 houses: