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[Cites 0, Cited by 0] [Section 166] [Entire Act]

Union of India - Subsection

Section 166(b) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(b)
(i)doors of man-locks at an excavation or tunnelling work are made of steel;
(ii)man-locks used at a tunnelling work are airtight and devices are provided for sealing the doors when such locks are under pressure;
(iii)the anchorage of a man-lock used at tunnelling work have adequate strength to withstand the pressure exerted by air on the man-lock;
(iv)there is adequate room available for the building worker for working in the man-lock used at tunnelling work;
(v)where work is carried out in any compressed air tunnel, a man-lock in accordance with the relevant national standards is used for such tunnel;