Supreme Court - Daily Orders
Jarnail Singh vs Lachhmi Narain Gupta . on 7 October, 2021
Bench: L. Nageswara Rao, Sanjiv Khanna, B.R. Gavai
1
ITEM NO.4 Court 5 (Video Conferencing) SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).30621/2011
(Arising out of impugned final judgment and order dated 15-07-2011
in CWP No.13218/2009 passed by the High Court Of Punjab & Haryana
At Chandigarh)
JARNAIL SINGH & ORS. Petitioner(s)
VERSUS
LACHHMI NARAIN GUPTA & ORS. Respondent(s)
(Report of issues involved received from Ld. Attorney General for
India in view of Hon'ble Court's order dated 18.01.2021
(with applns. for appropriate orders/ directions, clarification/
direction, exemption from filing affidavit, intervention
application, intervention/impleadment, withdrawal of case/
application)
WITH
SLP(C) No.31735/2011 (IV-B)
(IA 2/2011)
SLP(C) No.35000/2011 (IV-B)
SLP(C) No.2839/2012 (IX)
SLP(C) No.5859/2012 (IX)
SLP(C) No.5860/2012 (IX)
SLP(C) No.4831/2012 (XV)
(I.A. Nos.42763 & 42764/2017 -Read as I. A. Nos. 9 & 10 of 2017
IA No. 42763/2017 - DIRECTION (I.A. No. 9)
IA No. 42764/2017 - EXEMPTION FROM FILING O.T.)
SLP(C) No.30841/2012 (IX)
(with applns. for condonation of delay in filing/refiling / curing
the defects)
SLP(C) No.6915/2014 (IV-B)
Signature Not Verified
SLP(C) No.23344/2014 (IV-B)
Digitally signed by
Anita Malhotra
Date: 2021.10.07
(with applns. for condonation of delay in filing/refiling / curing
16:54:46 IST
Reason:
the defects)
Diary No(s).35818/2017 (XIV)
(with applns. for permission to file petition, exemption from
2
filing c/c of the impugned judgment)
Diary No(s).30694/2018 (IV-C)
(with appln. for condonation of delay in filing)
SLP(C) Nos.23339-23340/2014 (IV-B)
(with appln. for condonation of delay in filing)
SLP(C) No.21343/2015 (XIV)
SLP(C) Nos.14549-14550/2019 (IV-B)
(with applns. for condonation of delay in filing, permission to
file lengthy list of dates)
SLP(C) No.845/2020 (IV-C)
(with applns. for condonation of delay in filing, exemption from
filing O.T.)
SLP(C) No.33163/2014 (IV-B)
(with applns. for condonation of delay in filing/refiling / curing
the defects)
SLP(C) No.25756/2019 (IV-C)
SLP(C) No.31191/2015 (XI)
(with Applns. For Stay, Exemption From Filing O.T., Permission To
File Annexures, Permission To File Additional Documents/
Facts/Annexures, Clarification/Direction, Exemption From Filing
O.T.)
C.A. Nos.4876-4877/2017 (XVI)
(IA 4/2016)
C.A. Nos.4878-4879/2017 (XVI)
C.A. No.4880/2017 (XVI)
(with applns. for appropriate orders/directions, permission to file
additional documents/facts/annexures, clarification/direction,
impleading party, intervention /impleadment, exemption from filing
affidavit)
C.A. No.4881/2017 (XVI)
C.A. No.4882/2017 (XVI)
C.A. No.11817/2016 (IV-C)
C.A. No.11816/2016 (IV-C)
(with appln. for intervention application)
C.A. No.11820/2016 (IV-C)
SLP(C) No.31240/2016 (IV-B)
3
(with appln. for permission)
C.A. No.4833/2017 (IV)
(with appln. for permission to appear and argue in person)
C.A. Nos.701-704/2017 (IV-C)
(with appln. for permission to file annexures)
C.A. Nos. 11822-11825/2016 (IV-C)
(with appln. for permission to file annexures)
C.A. Nos.11837-11840/2016 (IV-C)
C.A. Nos.11842-11845/2016 (IV-C)
(with appln. for permission to file annexures)
C.A. Nos.11829-11832/2016 (IV-C)
C.A. Nos.11847-11850/2016 (IV-C)
C.A. No.11828/2016 (IV-C)
CONMT.PET.(C) No.13/2017 IN CA. Nos.4562-4564/2017 (XIV-A)
(with appln. for clarification/direction)
SLP(C) No.626/2020 (IV-C)
SLP(C) Nos.28164-28167/2019 (XVII)
SLP(C) No.851/2020 (IV-C)
CONMT.PET.(C) No.11/2017 IN CA.Nos.4562-4564/2017 (XIV-A)
C.A. Nos.4562-4564/2017 (XIV-A)
(with applns. for appropriate orders /directions, clarification/
direction, intervention application, intervention/impleadment,
permission to appear and argue in person)
CONMT.PET.(C) No.314/2016 In SLP(C) No.4831/2012 (XV)
(with applns.for appropriate orders/directions, exemption from
filing O.T., intervention application)
C.A. No. 5247/2016 (IV-C)
(with applns. for early hearing, intervention application,
intervention/impleadment, stay application, vacating stay)
T.P.(C) Nos.608-609/2017 (XVI-A)
(with appln. for stay )
SLP(C) No.10638/2017 (XIV)
(with appln. for condonation of delay in filing)
S.L.P.(C)...CC No.6821/2017 (IV-C)
4
(with appln. for condonation of delay in filing)
SLP(C) No.18844/2017 (IV-B)
SLP(C) Nos.19422-19423/2017 (IV-B)
SLP(C) No.25191/2015 (XI)
(with applns. for exemption from filing O.T., permission to file
additional documents/facts/annexures, permission to file annexures,
stay application)
SLP(C) No.33688/2015 (XI)
(with applns. for facts to be taken in to consideration for early
disposal of the petition, for not to be connected with slp(c)
30621/2011, tagging/detagging, condonation of delay in filing
counter affidavit, permission to appear and argue in person)
SLP(C) No.31425/2016 (IV-B)
SLP(C) No.17491/2017 (IV-B)
(with appln. for exemption from filing c/c of the impugned
judgment)
SLP(C) No.24681/2017 (IV-B)
(with appln.for modification)
SLP(C) No.32944/2017 (IV-B)
(with appln. for permission)
Diary No(s).28776/2017 (XIV)
(with applns. for exemption from filing c/c of the impugned
judgment, permission to file additional documents/facts/annexures,
permission to file petition)
Diary No(s).29066/2017 (XIV)
(with applns. for exemption from filing c/c of the impugned
judgment, permission to file petition)
Diary No(s).30189/2017 (IX)
(with applns. for exemption from filing c/c of the impugned
judgment, exemption from filing O.T., permission to file lengthy
list of dates, permission to file petition (slp/tp/wp/..))
Diary No(s).31145/2017 (IV-B)
(with applns. for application for permission,
clarification/direction, condonation of delay in filing)
SLP(C) Nos.28446-28447/2017 (IX)
(with applns. for clarification/direction, exemption from filing
O.T., permission to file additional documents/facts/annexures,
permission to file lengthy list of dates)
SLP(C) No.28306/2017 (IX)
5
(with applns. for appropriate orders/directions, clarification/
direction,exemption from filing c/c of the impugned judgment,
exemption from filing O.T., intervention application,
intervention/impleadment, permission to file additional
documents/facts/annexures, permission to file lengthy list of
dates)
SLP(C) Nos.13993-14004/2019 (IX)
SLP(C) No.30942/2017 (IX)
(with applns. for exemption from filing c/c of the impugned
judgment and exemption from filing O.T.)
Diary No(s).33488/2017 (IX)
(with applns. for appropriate orders/directions, exemption from
filing O.T., permission to file petition (SLP/TP/WP/..)
Diary No(s).34271/2017 (IX)
(with applns. for condonation of delay in filing, exemption from
filing c/c of the impugned judgment, exemption from filing O.T.,
permission to file petition (SLP/TP/WP/..))
Diary No(s).34520/2017 (IX)
( with applns. for condonation of delay in filing, exemption from
filing c/c of the impugned judgment, permission to file lengthy
list of dates, permission to file petition (SLP/TP/WP/..)
SLP(C) Nos.14105-14112/2019 (IX)
(with applns. for condonation of delay in filing, exemption from
filing c/c of the impugned judgment)
Diary No(s).35577/2017 (IX)
(with applns. for condonation of delay in filing and exemption from
filing c/c of the impugned judgment, exemption from filing O.T.,
permission to file petition (SLP/TP/WP/..)
Diary No(s).36305/2017 (IX)
(with applns. for condonation of delay in filing, exemption from
filing O.T., permission to file petition (SLP/TP/WP/..)
Diary No(s).36377/2017 (IX)
(with applns. for clarification/direction, condonation of delay in
filing, exemption from filing c/c of the impugned judgment,
permission to file additional documents/facts/annexures, permission
to file lengthy list of dates, permission to file petition
(SLP/TP/WP/..)
SLP(C) No.31288/2017 (XIV)
(with appln. for permission to file additional
documents/facts/annexures)
Diary No(s).38895/2017 (IX)
6
SLP(C) No.13719/2019 (IX)
(with applns. for appropriate orders/directions, clarification/
direction, condonation of delay in filing, exemption from filing
c/c of the impugned judgment, permission to file additional
documents/facts/annexures, permission to file petition
(SLP/TP/WP/..)
SLP(C) No.13720/2019 (IX)
(with applns. for appropriate orders/directions, condonation of
delay in filing, permission to file additional
documents/facts/annexures, permission to file petition
(SLP/TP/WP/..)
SLP(C) No.28842/2018 (IX)
(with appln. for exemption from filing c/c of the impugned
judgment)
SLP(C) No.28844/2018 (IX)
(with appln.for exemption from filing c/c of the impugned judgment)
SLP(C) No.13721/2019 (IX)
(with applns. for condonation of delay in filing/refiling / curing
the defects, exemption from filing c/c of the impugned judgment,
permission to file lengthy list of dates)
SLP(C) No.28846/2018 (IX)
(with appln. for exemption from filing c/c of the impugned
judgment)
SLP(C) No.28847/2018 (IX)
(with appln. for exemption from filing c/c of the impugned
judgment)
SLP(C) No.28848/2018 (IX)
(with appln. for exemption from filing c/c of the impugned
judgment)
SLP(C) Nos.21309-21310/2019 (XIV)
Diary No(s).28194/2019 (IV-C)
(Mr. Bhaskar Guha, Respondent-in-person,
with applns. for condonation of delay in filing, permission to
appear and argue in person)
Diary No(s).34750/2018 (IV-C)
(with appln. for condonation of delay in filing)
SLP(C) Nos.27951-27959/2019 (XVII)
SLP(C) Nos.13974-13975/2019 (IX)
(with applns. for exemption from filing c/c of the impugned
judgment, exemption from filing O.T., permission to file lengthy
list of dates)
7
Diary No(s).41552/2018 (IX)
(with applns. for condonation of delay in filing, exemption from
filing c/c of the impugned judgment, permission to file petition
(SLP/TP/WP/..)
SLP(C) No.18925/2018 (IV-B)
(with applns. for exemption from filing O.T., permission to file
additional documents/facts/annexures)
Diary No(s).22349/2018 (IV-B)
(with applns. for condonation of delay in filing, exemption from
filing c/c of the impugned judgment)
SLP(C) No.22985/2018 (XV)
Diary No(s).23907/2018 (IV-B)
(with applns. for condonation of delay in filing/refiling / curing
the defects, exemption from filing c/c of the impugned judgment)
SLP(C) Nos.27401-27402/2018 (IV-B)
(with appln. for exemption from filing c/c of the impugned
judgment)
Diary No(s).30693/2018 (IV-C)
(with applns. for condonation of delay in filing/refiling / curing
the defects)
CONMT.PET.(C) No.985/2018 in C.A. No.5247/2016 (IV-C)
(with applns. for exemption from filing O.T.)
Diary No(s).24594/2018 (XVI)
(with appln. for condonation of delay in filing)
SLP(C) No.14611/2019 (IV-C)
Diary No(s).39571/2018 (IV-C)
(with appln. for condonation of delay in filing)
SLP(C) Nos.5724-5725/2019 (XIV)
(with applns. for appropriate orders/directions, appropriate
orders/directions, clarification/direction, exemption from filing
affidavit, intervention/impleadment, withdrawal of case /
application)
SLP(C) No. 10551-10553/2019 (XVI)
(with applns. for exemption from filing c/c of the impugned
judgment, exemption from filing O.T.)
SLP(C) No.18314/2019 (IV-C)
SLP(C) No.21364/2019 (XI-A)
SLP(C) No.20777/2019 (XVII)
8
SLP(C) No.22246/2019 (XVII)
CONMT.PET.(C) No.1067/2019 in SLP(C) No.30621/2011 (IV-B)
(with applns. for contempt petition, deleting the name of
petitioner/respondent)
SLP(C) Nos.110-215/2020 (XVII)
(with applns. for application for substitution, condonation of
delay in filing substitution appln. and setting aside an abatement)
SLP(C) No.26891/2019 (IV-C)
SLP(C) No.29159/2019 (IV-C)
SLP(C) No.29152/2019 (IV-C)
SLP(C) No.571/2020 (IV-C)
SLP(C) No.29150/2019 (IV-C)
W.P.(C) No.1371/2019 (X)
(with appln. for permission)
SLP(C) No.29234/2019 (XI-A)
(with appln. for exemption from filing c/c of the impugned
judgment)
SLP(C) No.920/2020 (XII-A)
C.A. No.1004/2020 (IV)
(with applns. for condonation of delay in filing, exemption from
filing O.T., intervention/impleadment)
C.A. No.2434/2019 (IV)
(with applns. for permission, interim stay)
SLP(C) No.1132/2018 (IV-B)
(with applns. for permission, exemption from filing c/c of the
impugned judgment)
SLP(C) Nos.2395-2396/2020 (XVII)
Diary No(s).43894/2019 (XII)
(with applns. for appropriate orders/directions, condonation of
delay in filing, permission to file additional
documents/facts/annexures)
SLP(C) No.887/2020 (IV-B)
(with applns.for permission, exemption from filing c/c of the
impugned judgment)
SLP(C) No.609/2020 (IV-B)
9
(with applns. for permission, exemption from filing c/c of the
impugned judgment)
SLP(C) No.7332/2020 (IV-C)
SLP(C) No.6834/2020 (IV-C)
SLP(C) No.8066/2020 (IV-B)
(with applns. for rectification, clarification/direction,
exemption from filing affidavit, permission to file synopsis and
list of dates)
SLP(C) No.8588/2020 (IV-B)
SLP(C) No.15749/2020 (IV-B)
(with applns. for exemption from filing c/c of the impugned
judgment and permission to file lengthy list of dates)
SLP(C) No.15148/2020 (XVII)
(with applns. for exemption from filing c/c of the impugned
judgment)
SLP(C) No.639/2021 (XVII)
SLP(C) No.3684/2021 (XVII)
CONMT.PET.(C) Nos.200-201/2021 in SLP(C) Nos.5724-5725/2019 (XIV)
(with appln. For EXEMPTION FROM FILING AFFIDAVIT)
CONMT.PET.(C) Nos.211-212/2021 in C.A. No.5247/2016 (IV-C)
(with appln. for exemption from filing O.T.)
W.P.(C) No.882/2021 (X)
(with applns. for exemption from filing O.T.,
intervention/impleadment, stay application)
CONMT.PET.(C) Nos.378-379/2021 in C.A. Nos.11837-11840/2016 (IV-C)
(with appln. for exemption from filing O.T.)
Date : 07-10-2021 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE B.R. GAVAI
For the parties :
UOI Mr. K.K.Venugopal Ld AG
Mr. Tushar Mehta,Ld. SG
Ms. Madhvi Divan, Ld. ASG
Mr. Balbir Singh,Ld. ASG
10
Mr. Sanjay Jain, Ld. ASG
Mr. R.Balasubramanium, Sr. Adv.
Mr. M.K.Maroria, AOR
Mr. Rajesh Ranjan, Adv
Mr. Shyam Gopal, Adv
Ms. Shradha Deshmukh, Adv
Mr. Rajan Kumar Chourasia, Adv.
Ms. Chinmayee Channdra, Adv
Mr. Apoorv Kurup, Adv
Mr. Siddhant Kohli, Adv
Mr. Ankur Talwar Adv.
Mr. Suhasini Sen Adv.
Mr. Apoorva Koorup Adv.
Mr. A. K. Sharma AOR
Mr. Sanjay Jain Ld ASG
Mr. R.Balasubramanian,Sr. Adv
Mr. Chinmayee Chandra,Adv
Mr. Apoorva Kurup,Adv
Mr. Ankur Talwar,Adv.
Mr. Siddhant Kohli,Adv.
Ms. Shradha Deshmukh,Adv
Ms. Rajan Kumar Chourasia,Adv
Mr. Amrish Kumar, AOR
Mr. B.V. Balaram Das, AOR
4.19,4.20, 4.21 Mr. Avneesh Arputham, AOR
M/s.Arputham Aruna And Co, AOR
4.97 Mr. Manish Kumar, AOR
4.84 Mr. Pratik R. Bombarde, AOR
Mr. Suraj Kumar,Adv
Mr. Devendra Singh, Adv
Mr. Ajay Singh,Adv
4.57 Mr. Pratik R. Bombarde, AOR
Mr. Pradeep S. Wathore, Adv
Mr. Devendra Kumar, Adv
Mr. Abhishek Kumar,Adv
4.63 Dr. K.S. Chauhan, Adv
Mr. Ajit Kumar Ekka, AOR
Mr. Murari Lal, Adv
Mr. R.S.M. Kalky, Adv
Mr. Ajit Kumar, Adv.
4.19, 4.28, 4.43, 4.47, 4.48, 4.55, 4.56, 4.58,
4.68, 4.86, 4.110, 4.113 & 4.122
Dr. K.S. Chauhan, AOR
Mr. Ajit Kumar Ekka, Adv
Mr. Ravi Prakash, Adv
11
Mr. R.S.M. Kalky, Adv
Mr. S.P. Singh, Adv.
Mr. K.C. Lamba, Adv.
4,4.6, 4.21 & 4.99 Dr. K.S. Chauhan, AOR
Mr. Sunil Kumar,Adv.
Mr. Ajit Kumar, Adv
Mr. Ramesh Kumar, Adv
Mr. Sumit Kishore, Adv
Mr. Murari Lal, Adv.
4.63
Dr. K.S. Chauhan, Advocate
Mr. Ajit Kumar Ekka, AOR
Mr. Murari Lal, Adv
Mr. R.S.M. Kalky, Adv.
Mr. Gaya Prasad, Adv.
4.21 Mr. P.S. Patwalia, Sr. Adv.
Mr. Abhinav Mukerji, AOR
Ms. Pratishtha Vij, Adv.
Ms. Bihu Sharma, Adv.
Mr. Akshay C. Shrivastava, Adv.
4.26 Ms. Prerna Mehta, AOR
Mr. Naresh Aditya Madhav, Adv.
4.129 Ms. Shreyas Gacche, Adv
Ms. Swati Vaibhav, AOR
4.115 Mr. Vikramjit Banerjee,ASG
Mr. Gurmeet Singh Makker,AOR
Mr. Akshay Amritanshu,Adv.
Mr. Apoorv Kurup,Adv.
Mr. Ankur Talwar,Adv.
Mr. Siddhant Kohli,Adv.
4.69, 4.72, 4.73, 4.74,
4.75, 4.77, 4.78 and 4.79
Dr. Gunratan Sadavarte Adv.
Mr. Raj Singh Rana AOR
Mr. Pankaj Kumar Singh, Adv.
Mr.Pawan Kumar Shukla, Adv.
Mr. Kamal Kumar Pandey Adv
4.85 Mr. Pankaj Kumar Singh Adv.
Mr. Pawan Kumar Shukla, Adv.
Mr. Kamal Kumar Pandey Adv.
Mr. Makrand Pratap Singh Adv.
Mr. Satpal Singh AOR
4.36 & 4.41 Ms. Kiran Suri, Sr. Adv.
Mr. S.J. Amith, Adv
12
Mr. Krishna Kumar, Adv
Ms. Nandini Gupta, Adv.
Dr. (Mrs. ) Vipin Gupta, AOR
4.18, 4.49 Mr. Irshad Ahmad, Adv.
Dr. Dinesh Rattan Bharadwaj, Adv.
Mr. Anurag Rawat, Adv.
Mr. Som Raj Choudhury, AOR
4.21,4.127, Ms. Meenakshi Arora, Sr. Adv.
Mr. Kumar Parimal, Adv.
Mr. Aniruddha P. Mayee, AOR
4.41 & 4.43 Dr. Rajeev Dhavan, Sr. Adv.
Mr. Kumar Parimal, Adv.
Mr. Aniruddha P. Mayee, AOR
4.76 Dr. Menaka Gurusamy, Sr., Adv.
Mr. Prashant R. Dahat, Adv.
Mr. Sangharaj D.Rupwate, Adv.
Mr. Vijay Nirbhavane, Adv.
Mr. Akash Moon, Adv.
Ms. Smita Kamble, Adv.
Ms. Shraddha Vavhal, Adv.
Mr. Yash S Vijay, Adv.
Ms. Rayavarapu Aishwarya Devi, Adv.
Mr. Puneet Yadav, Adv.
Mr. Sourabh Gupta, Adv.
Mr. T. R. B. Sivakumar, AOR
4.124, 4.125 Mr. R.D. Agrawala, Sr. Adv.
Mr. Pradeep Kumar Mathur,AOR
Mr. Sameer Agrawal, Adv.
Mr. Chiranjeev Johri, Adv.
4.43 Mr. Sanjay Hegde, Sr. Adv
Mr. Manoj Gorkela, Adv.
Ms. Apurva, Adv
Ms. Priyal Suryavanshi, Adv
M/s Gorkela Law Office, AOR.
4.29 Mr. Rupinder Singh Suri, ASG
Mr. Manoj Gorkela, Adv.
Mr. Aditya Giri, Adv
Ms. Nikita Capoor, Adv
Ms. Priyal Suryavanshi, Adv
Ms. Apurva, Adv
Ms. Preeti Nair, Adv
M/s Gorkela Law Office, AOR
4.32 Mr. Ranjit Kumar, Sr. Adv
Mr. Manoj Gorkela, Adv.
Ms. Apurva, Adv
13
M/S.Gorkela Law Office, AOR
4.30 Mr. Krishnan Venugopal, Sr. Adv.
Mr. Manoj Gorkela, Adv
Ms. Apurva, Adv
Mr. Shivendra Singh, Adv
M/s Gorkela Law Office, AOR
4.26 Mr. Shyam Divan, Sr. Adv
Mr. Manoj Gorkela, Adv
Ms. Apurva, Adv
M/s Gorkela Law Office, AOR
4.34,4.109 Mr. Manoj Gorkela, Adv.
Ms. Apurva, Adv
Ms. Priyal Suryavanshi, Adv
M/s Gorkela Law Office, AOR
4.10,4.67,4.33 Mr. Manoj Gorkela, Adv.
Ms. Apurva, Adv
M/s Gorkela Law Office, AOR
4.31 Mr. Nidhesh Gupta, Sr. Adv
Mr. Manoj Gorkela, Adv.
Ms. Apurva, Adv
Ms. Priyal Suryavanshi, Adv
M/s Gorkela Law Office, AOR
4.36,4.40 & 4.41 Mr. Rana Mukherjee, Sr. Adv
Mr. Shuvodeep Roy, AOR
Ms. Kanika Sharma, Adv.
Mr. Ishaan Borthakaur, Adv
4.19,4.21,4.22
Ms. Indira Jaising, Sr. Adv.
Mr. Deepak Jain, Adv.
Ms. Jaspreet Aulakh
Mr. Tanpreet Gulati, Adv.
Ms. A. Sumathi, AOR
4.61 and 4.66 Mr. Rajeev Dhavan, Sr Adv
Mr. Atul Yeshwant Chitale, Sr Adv
Ms. Tanvi Kakar, Adv
Mr. Ansh Pandey, Adv
Mr. Atulesh Kumar, AOR
4.43 Mr. Saurabh Mishra, AAG
Mr. Mrinal Elker Mazumdar ,AOR
Mr. Vansaja Shukla, Adv
Mr. Manish Yadav, Adv
Mr. Anuradha Mishra, Adv
4.6 Ms. Soumya Chakraborty, Sr Adv
14
Mr. Shobhit Tiwari, Adv
Mr. Lal Pratap Singh, Adv
Mr. Umesh Pratap Singh Adv
Mr. Arjun Aggarwal Adv
Mr. Bhaskar aditya Adv
Mr. Gaurav Kejriwal, AOR
4,4.1 ,4.3, 4.4,4.5,4.7,
4.8, 4.11, 4.27
Ms. Priya Hingorani, Sr. Adv
Mr. Chandra Bhushan Prasad, AOR
Mr. Kripa Shankar Prasad, Adv
4 Mr. Pradeep Aggarwal, Adv
Mr. Lal Pratap Singh, Adv
Mr. Umesh Pratap Singh, Adv
Mr. Arjun Aggarwal, Adv
Mr. Bhaskar Aditya, Adv
Mr. Vishal Singh, Adv
Ms. N. Annapoorani, AOR
4.57 Mr. Ravindra Keshavrao Adsure, AOR
Mr. Sidheshwar Namdev Biradar, Adv.
Mr. Yash Prashant Sonavane, Adv.
Mr. Yogesh Ramesh Joshi, Adv.
4.57, 4.59, 4.60, 4.62, 4.63,
4.64, 4.65, 4.67
Mr. Rajeev Dhavan, Sr. Adv.
Mr. Atul Yeshwant Chitale, Sr. Adv.
Ms. Tanvi Kakar, Adv
Mr. Ansh Pandey, Adv
Ms. Suchitra Atul Chitale, AOR
4.116 Ms. Nalini Chidambaram, Sr. Adv.
Mr. Rajat Sehgal, Adv.
Mr. Vikas Mehta, AOR
4.124,4.125 Dr. Sukhdev Sharma,Adv
Dr. Shivani,Adv
Mr. J.B.Mudgil,Adv
Mr. Rameshwar Prasad Goyal, AOR
4.43 Mr. Kanu Agrawal, Adv.
Mr. Sandeep Devashish Das, AOR
4.18 and 4.49 Mr. Vinod Diwakar, AAG (State of U.P.)
Ms. Alka Sinha, Adv.
Mr. Anuvrat Sharma, AOR
4.41 Mr. Basant Kumar Choudhary,Sr. Adv
Mr. Dinesh Dwivedi,Sr. Adv.
Mr. Chandan Kumar, Adv
15
Mr. Mayan Prasad,Adv.
Mr. P. Soma Sundaram, AOR
4.43 Mr. Rakesh Dwivedi, Sr Adv
Mr. Suyash Mohan Guru, Adv
Mr. Amol Shrivasta, Adv
Ms. Lalita Kaushik, AOR
4.86 Ms. Uttara Babbar, AOR
Mr. Manan Bansal, Adv.
4.86 Mr. D.S Rawat, Adv.
Mr. Kumar Parimal, Adv.
Mr. Aniruddha P. Mayee, AOR
4.86(R-3) Mr. Manoj Ranjan Sinha, Adv
SLP 21309-21310/19 Mr. Ankur Chibber,Adv
Mr. H.S.Tiwari, Adv
Mr. Anshuman Mehrotra Adv
Mr. Nikunj Arora Adv
Mr. Harsh Dhankar, Adv
Mr. Santosh Kumar Pandey, AOR
4.93 Mr. Babul Kumar, Adv.
Mr. P. V. Yogeswaran, AOR
4.46 Mr. Amit Pal, Adv
Mr. Vaibhav Joshi, Adv
Mr. Suhaas Ratna Joshi, AOR
4.109 Mr. Aman Lekhi, ASG
Mr. Anmol Chandan, Adv.
Ms. Swarupma Chaturvedi, Adv.
Mr. Apoorva Kurup, Adv.
Mr. Siddhant Kohli, Adv.
Mr. B. V. Balaram Das, AOR
4.11 Mr. Praveen Jain, AOR
4.19, 4.28, 4.43, 4.47, 4.48, 4.55,
4.56, 4.58, 4.68, 4.86, 4.110, 4.113 & 4.122
Dr. Krishan Singh Chauhan, AOR
Mr. Ajit Kumar Ekka, Adv
Mr. Ravi Prakash, Adv
Mr. R.S.M. Kalky, Adv
Mr. S.P. Singh, Adv
Mr. K.C. Lamba, Adv
4.49 Ms. Kanishka Prasad Adv.
Ms. Akanksha Rai, Adv.
Mr. Fuzail Ahmad Ayyubi, AOR
16
4 Mr. Gopal Shankar Narayan, Sr. Adv.
Mr. Shobhit Tiwari, Adv.
Mr. Lal Pratap Singh Adv.
Mr. Umesh Pratap Singh, Adv.
Mr. Arjun Aggarwal, Adv.
Mr. Bhaskar Aditya, Adv.
Ms. Ruchi Kohli, AOR
4.4, 4.5 Mr. M. L. Lahoty, Adv.
Mr. Lal Pratap Singh, Adv.
Mr. Paban K Sharma, Adv.
Mr. Anchit Sripat, Adv.
Ms. Shobhi Tiwari, Adv.
Mr. Vishal Singh, Adv.
Mr. Ruchi Kohli, AOR
4.27 & 4.114 Mr. Himanshu Gupta, Adv
Mr. Manoj C. Mishra, AOR
4.46 Ms. Rekha Pandey, AOR
Mr. L.C.Patne, Adv
Mr. Raghav Pandey, Adv
4.80 Mr. Aldanish Rein, AOR
Ms. Maheravish Rein, Adv.
4.60 Mr. Sanjay Kharde, Adv
Mr. Satyajeet Kharde, Adv
Mr. Sunil Kumar Verma, AOR
4.103 Mr. D.Ramakrishna Reddy, Adv.
Ms. D.Bharathi Reddy, AOR
4.43
I.A.No. 95065/2021 Mr. Mrigank Prabhakar, AOR
Ms. Trishna Das, Adv.
4.54 Ms. Tanuj Bagga, AOR
4.57 Mr. D.K. Goswami, Sr. Adv
Mr. Saharsh Jauhari, Adv
Mr. Kuldeep Singh, Adv
Mr. Aditya Soni, AOR
IA No.92623/2020 Mr. M. Gireesh Kumar, Adv
Mr. Ankur S. Kulkarni, AOR
IA No. 83155 and 83156 of 2020 in CA 4880 of 2017
Mr. Shivam Singh, Adv
Mr. Yasharth Kant, AOR
Intervenor(s) Mr. B. Karunakaran, Adv
17
Mr. M.R. Jothimanian, Adv
Mr. K.Balu, Adv
Mr. G.Sanjay Adv
Mr. S. Gowthaman, AOR
4.60 Mr. Nitin Meshram, Adv.
Mr. Sourabh Singh, Adv.
Mr. Rishi Raj Singh, Adv.
Mr. Ranbir Singh Yadav, AOR
4.96 Mr. Senthil Jagadeesan, AOR
Ms. Mrinal Kanwar, Adv
Ms. Sonakshi Malhan, Adv
Mr. Sajal Jain, Adv.
4.27, 4.28, 4.51, 4.54, 4.58,
4.113, 4.114, 4.117, 4.118
Mr. Sudarshan Rajan, AOR
Mr. Mahesh Kumar, Adv.
Mr. Hitain Bajaj, Adv.
Mr. Ramesh Rawat, Adv.
Mr. Rohit Bhardwaj, Adv.
Mr. Ramesh Rawat, Adv
Mr. Rajeev Khurana, Adv
4.41 Mr. A. Venkatesh, AOR
Mr. ADN Rao, Adv.
Mr. Rahul Mishra, Adv.
Ms. Ananya Khandelwal, Adv.
Ms. Sangeetha MR, Adv.
Ms. Agrimaa Singh, Adv.
I.A.112333/2021 Mr. Vishal Gupta,AOR
Mr. Dheeresh Kumar Dwivedi,Adv
4.60 Mr. Avijit Bhattacharjee AOR
Intervenor(s) Ms. Upma Shrivastava, Adv
Mr. Abhay Kant ,Adv.
Dno. 38895/2017 Mr. Dinesh P.Rajbhar Adv
Mr. Mayak Gupta Adv
Ms. Anzu.K.Varkey AOR
4.6 Mr. Uday Gupta, Adv
Ms. Shivani M. Lal, Adv
Mr. Hiren Dasan, Adv
Mr. M. K. Tripathi, Adv
Mr. Harish Dasan, Adv.
Mr. Rajiv Ranjan, Adv.
Mr. Mohan Pandey, AOR
St. of Meghalaya Mr. Avijit Mani Tripathi, AOR
Ms. Tarini K. Nayak, Adv.
18
4.102 Mr. Rakesh Khanna, Sr.Adv
Mr. Vinod Kumar, Adv
Mr. Satpal Singh, AOR
Mr. Anjali Dubey,Adv
Mr. Pankaj Kumar Singh, Adv
Mr. Satish Kumar, Adv
Mr. Shashank sharma, Adv
4 Mr. Sridhar Potaraju, Adv.
IA 81298-99/2020 Mr. Gaichangpou Gangmei, AOR
Ms. Shiwani Tushir, Adv
Mr. Aayush, Adv
4.97 Mr. Abhay Kumar, AOR
Mr. Sriharsh Nahush Bundela , Adv.
Mr. Saurabh Mishra , Adv.
Mr. Kumar Milind, Adv.
Mr. Shagun Ruhil, Adv.
Mr. Vishal Nautiyal, Adv.
4.70 Ms. Kiran Suri, Sr. Adv
Mr. Kumar Parimal, Adv.
Mr. Smarhar Singh, AOR
4.60 Dr. Rajeev Dhavan, Sr. Adv.
Mr. Kumar Parimal, Adv.
Mr. Smarhar Singh, AOR
4.41 and 4.43 Dr. Rajeev Dhavan, Sr. Adv.
Mr. Kumar Parimal, Adv.
Mr. Aniruddha P. Mayee, AOR
4.60 Mr. P. S. Patwalia, Sr. Adv.
Mr. Sachin Patil, AOR.
Mr. Rahul Chitnis, Adv.
Mr. Rakesh Rathod,Adv
Mr. Aaditya A. Pande, Adv.
Mr. Geo Joseph, Adv.
4.80 Mr. Namit Saxena, Adv
Mr. Sudhanshu Chandra, Adv
Mr. Awnish Maithani, Adv
Ms. Arushi Dhawan, Adv
Mr. P.V.Dinesh, AOR
4.43 Mr. Ashok Kumar Sharma, Sr. Adv.
Mr. Vikalp Mudgal, AOR
Mr. Kshitij Mudgal, Adv.
Ms. Monica Goel, Adv.
4.64 Mr. Nihal Rathore,Adv.
Mr. Satya Mitra, AOR
19
4.94 Ms. K.Saradadevi, AOR
Mr. R.Vijaynandan Reddy,Adv.
UPSC Mr. Naresh Kaushik,Adv.
Mr. Vardhman Kaushik AOR
Mr. Nishant Gautam, Adv.
Mr. B. Purushottama Reddy, Adv.
Mr. Manoj Joshi, Adv.
Mr. Anand Singh, Adv.
4.119 Mr. Satyajit A Desai, Adv.
Ms. Anagha S Desai, AOR
Mr. Siddharth Gautam, Adv.
Mr. Himanshu Sharma, Adv.
4.6 Mr. Amit Anand Tiwari AOR
Ms. Shakun Sharma Adv.
Ms. Mary Mitzy Adv.
Ms. Devyani Gupta Adv.
Ms. Damini Thaker, Adv.
Ms. Mrigna Shekhar, Adv.
Applicant Mr. Brajesh Pandey, Adv.
Ms. Suchita Dixit, Adv.
Mr. Rajeev Dixit, Adv.
Mr. Anilendra Pandey, AOR
Ms. Damini Thaker Adv.
Ms. Mrigna Shekhar Adv.
4.2 Mr. B H Marlapally, Sr,Adv.
Mr. Ashok K Mahajan, AOR
4.52 Mr. Arun Bhardwaj, Sr Adv.
Ms. Gauraan, Adv.
Mr. Abhishek Sharma, Adv.
Mr. Rahul Kumar Sharma, Adv.
Ms. Amita Singh Kalkal, AOR
4.25 Mr. K.K.L.Gautam, Adv.
Mr. Chicalwar Rastrapal, Adv.
Mr. A.K.Suman,Adv.
Mr. Manoj Sharma, Adv.
Mr. K.S. Rathod,Adv.
Mr. Satya Prakash Gautam, Adv.
4.20 Mr. Devashish Bharuka,AOR
Ms. Sarvshree Adv.
Mr. Justine George Adv
Mr. Manas Syal Adv.
4.121 Ms. Indira Jaising, Sr. Adv.
20
Mr. Sunil Fernandes, AOR.
Ms. Nupur Kumar, Adv.
Mr. Prastutdalvi, Adv.
Mr. Paras Nath Singh, Adv.
Ms. Ujjaini Chatterjee, Adv.
Mr. Darpan Sachdeva, Adv.
Mr. Shubham Sharma, Adv
4.46, 4.53,4.92 Mr. Vishwa Pal Singh, AOR
Mr. Brijender Singh Dhull, Adv.
Mr. Vikas Gothwal,Adv.
Mr. Ashish Pandey, Adv
Dr. Pooja Jha, Adv
Ms. Nandita Jha, Adv.
4.18 & 4.49 Mr. Irshad Ahmad, Adv.
Dr. Dineshrattanbhardwaj,Adv.
Mr. Anuragrawat,Adv.
Mr. Somraj choudhury,Adv.
4.36 & 4.41 Ms. Kiran Suri, Sr.Adv.
Mr. S.J. Amith, Adv
Mr. Krishna Kumar, Adv.
Dr. (Mrs.) Vipin Gupta, AOR.
4.59 Mr. Gaurav Agarwal, Adv
Mr. Shivaji M Jadhav, Adv,
Mr. Anish R Shah, Adv.
Ms. Qurratulain, Adv,
Mr. Brij Kishor Sah, Adv.
Ms. Damini Hajela, Adv.
Mr. Aditya S. Jadhav, Adv.
M/S.S.M. Jadhav And Company, AOR
Mr. K.K.L.Gautam, Adv.
Mr. Chicalwar Rastrapal, Adv.
Mr. A.K.Suman,Adv.
Mr. Manoj Sharma, Adv.
Mr. K.S. Rathod,Adv.
Mr. Satya Prakash Gautam, Adv.
Mr. Abhishek Gurawa, Adv.
Mr. Raj Bahadur Yadav, AOR
Ms. Shashi Kiran, AOR
Mr. M. Vijaya Bhaskar, AOR
Mr. Pradeep Kumar Mathur, AOR
Mr. Arvind Kumar Sharma, AOR
Mr. K. N. Rai, AOR
Mr. Arvind S. Avhad, AOR
Mr. Shantanu Krishna, AOR
21
Mr. B. Krishna Prasad, AOR
Mr. R. C. Kaushik, AOR
Mr. Yadav Narender Singh, AOR
Mr. Gaurav Agrawal, AOR
Mr. Samir Ali Khan, AOR
Mr. B. Sridhar, AOR
Respondent-in-person
Mr. Kuldip Singh, AOR
Mrs. Anil Katiyar, AOR
Mr. M. K. Dua, AOR
Mr. Ravindra Kumar, AOR
Mr. Gopal Singh, AOR
Mr. Rahul Kaushik, AOR
Mr. Hrishikesh Baruah, AOR
Ms. Christi Jain, AOR
Mr. Arjun Garg, AOR
Mr. Nikilesh Ramachandran, AOR
Ms. Chandan Ramamurthi, AOR
Mr. M. C. Dhingra, AOR
Mr. P. N. Puri, AOR
Mr. Varinder Kumar Sharma, AOR
Mr. Anil Kumar Mishra, AOR
Mr. Ranjan Mukherjee, AOR
Mr. S. N. Bhat, AOR
Mr. Prashant Bhushan, AOR
Mr. Sanjeev Malhotra, AOR
Mr. Dhananjay Garg, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 21.10.2021 as part-heard.
(Geeta Ahuja) (Anand Prakash) Court Master Court Master