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[Cites 0, Cited by 0] [Section 75(11)] [Section 75] [Entire Act]

State of Maharashtra - Subsection

Section 75(11)(c) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

(c)In any other special circumstances which prohibits or prevents the mobility of the child either due to accident, threat to life or safety or natural calamities etc.