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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(3) in Shri Jagannath Temple Act, 1955

(3)If the officers mentioned under Clauses (b), (d), (e), (f), (g) and (h) of Sub-section (1) do not profess the Hindu religion, an officer of the State/Central Government of equivalent rank professing such religion may be nominated by the State/Central Government for the purpose.