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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Punjab - Subsection

Section 27(2)(c) in The Punjab Co-operative Societies Rules, 1963

(c)in any other transaction of the Co-operative Society, except as investment made or as loan taken from the Co-operative Society or the provision of residential accommodation by the Co-operative Society.