Supreme Court - Daily Orders
P. Lakshmaiah vs P. Jayaprada @ Jayasree on 1 October, 2019
Bench: Indu Malhotra, Krishna Murari
ITEM NO.14 COURT NO.15 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 31118/2019
(Arising out of impugned final judgment and order dated 12-09-2018
in CRLP No. 6999/2011 passed by the High Court Of Judicature At
Hyderabad For The State Of Telangana And The State Of Andhra
Pradesh)
P. LAKSHMAIAH Petitioner(s)
VERSUS
P. JAYAPRADA @ JAYASREE & ANR. Respondent(s)
( IA No.148335/2019-CONDONATION OF DELAY IN FILING )
Date : 01-10-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE INDU MALHOTRA
HON'BLE MR. JUSTICE KRISHNA MURARI
For Petitioner(s) Mr. Kedar Nath Tripathy, AOR
Mr. M.A. Aleem Majid, Adv.
Mr. A.K. Yadav, Adv.
Mr. Anuj Rajput, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice returnable in four weeks.
(NEELAM GULATI) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NEELAM GULATI Date: 2019.10.01 16:54:16 IST Reason: