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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Odisha - Subsection

Section 30(3) in The Orissa Ayurvedic Medicine Act, 1960

(3)Every qualifying examination held by the bodies or institutions authorised under this section shall be inspected by Inspectors, members or visitors, at least once in five years and more frequently it the Faculty so directs.