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[Cites 0, Cited by 0] [Section 104(5)] [Section 104] [Entire Act]

Union of India - Subsection

Section 104(5)(vii) in The Central Motor Vehicles Rules, 1989

(vii)the retro-reflective tape and paint shall be as per clause 801 and 803 of Ministry of Surface Transport (Roads Wing) specifications for Road and Bridge works (3rd Revision,1995) as amended from time to time.]