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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(j) in The Krishna Silicate And Glass Works Limited (Acquisition And Transfer of Undertakings) Act, 1986

(j)words and expressions used herein and not defined, but defined in the Companies Act 1956, have the meanings respectively as signed to them in that Act.