Madhya Pradesh High Court
Chandabai Rathor vs The State Of Madhya Pradesh on 14 July, 2023
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MP No. 3127 of 2020 (PUJA RATHOR Vs THE STATE OF MADHYA PRADESH AND OTHERS) MP/03132/2020, MP/03133/2020, MP/03134/2020, MP/03137/2020 Dated : 14-07-2023 Parties through their counsel.
As requested by the counsel for the petitioner(s), list the matter after four weeks.
(SUBODH ABHYANKAR) JUDGE Bahar Signature Not Verified Signed by: BAHAR CHAWLA Signing time: 14-07-2023 17:45:29