Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Andhra Pradesh - Subsection Section 7(2) in Andhra Pradesh Aquaculture Seed (Quality Control) Rules, 2006 (2)any transparent cover or any wrapper, case or other covering used solely for the purpose of packing of transport or delivery of seed need not be marked or labelled.Chapter-V Requirements
