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[Cites 0, Cited by 0] [Section 19D(6)] [Section 19D] [Entire Act]

State of Bihar - Subsection

Section 19D(6)(b) in Bihar and Orissa Excise Rules, 1919

(b)"Through Transmission" means to move from any place outside Bihar, to any place outside the State by rail, road or river through Bihar, as defined in the Bihar Methyl Alcohol Rules, 1979.