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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Maharashtra - Subsection

Section 69(iv) in Maharashtra Factories Rules, 1963

(iv)The site of the operation shall be free from any inflammable or explosive gas or vapour; (v) Where acetylene gas is used as a source of heat in connection with an operation, it shall be compressed and contained in a porous substance in a cylinder; and