Delhi High Court - Orders
Sunita Kansal vs Subhash Chand & Ors on 27 July, 2022
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~40(Appellate)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 279/2018
SUNITA KANSAL ..... Petitioner
Through: Mr. Dilip Singh, Adv. with
petitioner
versus
SUBHASH CHAND & ORS ..... Respondents
Through: None
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 27.07.2022 Issue court notice without process fee to learned Counsel for the respondents as well as to the respondents themselves, returnable on 9 th December 2022.
C.HARI SHANKAR, J JULY 27, 2022/kr Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:29.07.2022 12:35:51