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Union of India - Section

Section 15 in The Kandla Port Trust (Authorization of Pilots) Regulations, 2013

15. Operational Control of Pilots.

- The Harbour Master shall have the control over Master Pilots and Pilots in pilotage charge of vessels while entering or leaving the/port, mooring or unmooring and berthing or un-berthing at any anchorage, berth, dock within the port.