Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 275(6)] [Section 275] [Entire Act] State of Punjab - Subsection Section 275(6)(i) in The Punjab Municipal Corporation Act, 1976 (i)"built area" is that portion of a City of which the greater part has been developed as a business or residential area ; and