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[Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act]

State of Andhra Pradesh - Subsection

Section 58(1)(g) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006

(g)if it bears a serial number, or is of a design, different from the serial numbers, or, as the case may be, design, of the ballot papers authorised for use at the particular polling station, or