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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(1)(b) in The Haryana State Higher Education Council Act, 2018

(b)an education administrator of all India repute who is or has worked at least on the post of Professor or equivalent post - Vice-Chairperson;