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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(4) in Rajasthan River Basin and Water Resources Planning Act, 2015

(4)The Authority may, with the prior approval of the State Government, also engage such experts and technical persons on contract basis as it considers necessary to carry out its functions under this Act on such terms and conditions as it may determine and the expenditure incurred on account of engagement of such experts or technical persons shall be paid out from the Fund.