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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Sikkim - Subsection

Section 5(1)(b) in Sikkim Sales Tax Act, 1983

(b)in respect of declared goods, at such rate not exceeding four paisa in the rupee as the State Government may, from time to time, by notification, specify;