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State of Haryana - Section

Section 15 in The Haryana New Mandi Townships Building Rules, 1967

15. Space at the rear of the buildings - [Section 4(2)(c)].

- Unless compulsory rear open space is provided in architectural sheets referred to in Rule 13, provision of open space at the rear is optional but if an open space at any portion between the rear boundary of the site and the rear of the building is desired to be left, such space shall not be less than 5 meters (16.404') in depth provided that where the rear boundary of the site is not parallel to the building or portion of the building, the depth of such open space shall not be less than 5 metres (16.404') on the average provided that at no point shall be less 2.50 meters (8.2021').