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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17(1) in The Andhra Pradesh State Agricultural Council Act, 2020

(1)The Agricultural/Horticultural qualification granted by the Agricultural/ Horticultural Universities or institutions in the State of Andhra Pradesh which are included in the Schedule shall be recognized Agricultural/Horticultural qualification for the purposes of this Act.