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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of West Bengal - Subsection

Section 34(2)(g) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(g)copies of certificates of Registration and certificate of qualification all Medical, nursing and paramedical Professional empanelled by the clinical establishment under rule 7;