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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Bihar - Subsection

Section 37(8) in Bihar Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1980

(8)The person-in-charge of the first-aid box shall be a person trained in first-aid treatment in establishments where the number of migrant workman is one hundred and fifty or more.